High Courts08 Apr 1976
Anglo-Dutch, Colour and Varnish Works Private Limited Vs India Trading House
Delhi High Court · AIR 1977 Delhi 41 : (1976) ILR Delhi 116
COURT ARCHIVE
Delhi High Court judgments, 1976
225 judgments · page 9 of 12
High Courts08 Apr 1976
Union of India Vs Jashan Mal and Co.
Delhi High Court · AIR 1976 Delhi 335 : (1976) 2 ILR Delhi 615 : (1976) RLR 298
High Courts06 Apr 1976
COMMISSIONER OF Income Tax, DELHI-IV, NEW DELHI Vs M/S. SAROF INDUSTRIES, SHIDIPURA, SADAR BAZAR, DELHI.
Delhi High Court · (1976) 5 CTR 182
High Courts05 Apr 1976
The Union Co-operative Society Limited Vs R.K. Bahal
Delhi High Court · (1976) ILR Delhi 862
High Courts05 Apr 1976
Mahabir Pershad Vs Delhi Traders Private Ltd. and Others
Delhi High Court · AIR 1977 Delhi 45 : (1976) RLR 436
High Courts03 Apr 1976
Tribhuvan Nath Bhargava Vs Union of India and Others
Delhi High Court · (1976) ILR Delhi 1
High Courts01 Apr 1976
Ved Parkash and Others Vs Ram Narain Goyal and Others
Delhi High Court · AIR 1977 Delhi 47 : (1977) 13 DLT 301 : (1977) 1 LLJ 101
High Courts01 Apr 1976
Ved Prakash and Others Vs Ram Narian Goel and Others
Delhi High Court · (1977) 13 DLT 298
High Courts31 Mar 1976
Harvansh Kumari Vs J.P. Sehgal etc.
Delhi High Court · (1976) 12 DLT 223 : (1976) RLR 440
High Courts31 Mar 1976
P.C. Badhwar Vs Lajwanti Malik, etc.
Delhi High Court · AIR 1977 Delhi 63 : (1976) ILR Delhi 644
High Courts30 Mar 1976
THE COMMISSIONER OF Income Tax, CENTRAL REVENUE BUILDING, DELHI-I, NEW DELHI Vs M/S. ASHOKA INVESTMENT CO., D-38, GREATER KAILASH, NEW DELHI.
Delhi High Court · (1976) 5 CTR 184
High Courts30 Mar 1976
COMMISSIONER OF Income Tax, DELHI-I, CENTRAL REVENUE BUILDING, NEW DELHI-I Vs S. DALJIT SINGH, 10, REGAL BUILDING, CONNAUGHT CIRCUS, NEW DELHI-I.
Delhi High Court · (1976) 5 CTR 165
High Courts30 Mar 1976
COMMISSIONER OF Income Tax, KANPUR Vs M/S. KALI RAM KAILASH CHANDRA, ROORKEE.
Delhi High Court · (1976) 5 CTR 169(2)
High Courts28 Mar 1976
E.S.I.C. Vs Birla Cotton, Spinning and Weaving Mills Ltd.
Delhi High Court · (1976) 03 DEL CK 0006
High Courts26 Mar 1976
Vinod Chandra Dube Vs Aruna Dube
Delhi High Court · AIR 1977 Delhi 24 : (1976) 12 DLT 200 : (1976) RLR 526
Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts26 Mar 1976
Birla Cotton Spinning and Weaving Mills Vs Employees'' State Insurance Corporation
Delhi High Court · (1976) ILR Delhi 350 : (1977) LabIC 119 : (1977) 2 LLJ 420
High Courts25 Mar 1976
Kishan Dass Talwar and Another Vs Adeshwar Lal Jainand Others
Delhi High Court · (1976) ILR Delhi 364
High Courts24 Mar 1976
Income Tax OFFICER (ADMN.) RANGE III AND COMPANY CIRCLE VII, NEW DELHI Vs OFFICIAL LIQUIDAtor OF M/S. POLICY HOLDERS ASSURANCE LTD.
Delhi High Court · (1976) 5 CTR 166(2)
High Courts23 Mar 1976
A.K. Chandra Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1976) ILR Delhi 434