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Delhi High Court judgments, 1976

225 judgments · page 10 of 12

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High Courts22 Mar 1976

Capital Chit Fund Pvt. Ltd. and Another Vs Official Liquidator

Delhi High Court · (1978) 48 CompCas 176

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High Courts09 Mar 1976

Jagdish Lal Vs M.E. Periera etc.

Delhi High Court · AIR 1977 Delhi 12 : (1976) RLR 382

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High Courts05 Mar 1976

Hoshiar Singh Vs Ram Dev and Others

Delhi High Court · AIR 1977 Delhi 68 : (1976) 12 DLT 184 : (1976) ILR Delhi 867

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High Courts05 Mar 1976

Tirlochan Singh Vs Chander Badan Singh and Another

Delhi High Court · (1976) ILR Delhi 149

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High Courts05 Mar 1976

Parkash Rai Vs J.N. Dhar

Delhi High Court · AIR 1977 Delhi 73 : (1976) 12 DLT 321

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High Courts02 Mar 1976Allowed

Union of India (UOI) and Another Vs Shakuntala Devi and Others

Delhi High Court · (1976) ACJ 358

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High Courts01 Mar 1976

Associated Traders and Engineers Pvt. Ltd. Vs Bir Singh and Others

Delhi High Court · (1976) ILR Delhi 688

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High Courts27 Feb 1976

Chattar Singh Vs Banarsi Lal

Delhi High Court · (1976) 12 DLT 195 : (1976) RLR 414

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High Courts27 Feb 1976

Arti Singh Vs Kanwar Pal Singh

Delhi High Court · AIR 1977 Delhi 76

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High Courts27 Feb 1976

Kasturi Lal Vs Charan Das

Delhi High Court · (1976) RLR 392

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High Courts25 Feb 1976

Kuldip Chand Sharma Vs Geeta Sharma

Delhi High Court · AIR 1977 Delhi 124 : (1976) ILR Delhi 854

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High Courts24 Feb 1976

Prahlad Das Vs Bhagirath Lal

Delhi High Court · AIR 1977 Delhi 129 : (1976) 2 ILR Delhi 737 : (1976) ILR Delhi 737 : (1976) RLR 492

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High Courts22 Feb 1976

Kanhiya Lal Bansal Vs Raj Nath Sharma and Others

Delhi High Court · (1978) 14 DLT 69 : (1978) RLR 294

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High Courts19 Feb 1976

Krishan Lal Gupta Vs Dujodwala Industries and Others The Birla Cotton Spinning and Weavingmills Ltd. Vs Indequip Private Ltd. and Another

Delhi High Court · (1976) ILR Delhi 442

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High Courts19 Feb 1976

Kishan Lal Gupta Vs Dujodwala Industries and Others

Delhi High Court · AIR 1977 Delhi 19

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High Courts18 Feb 1976

SMT. RAM JAWAI and Others Vs COMMISSIONER OF Income Tax DELHI CENTRAL REVENUE BUILDINGS, NEW DELHI and Others

Delhi High Court · (1976) 5 CTR 117(2)

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High Courts18 Feb 1976

Bal Kishan Dass and Sons Vs The Commissioner of Income Tax and Others

Delhi High Court · (1976) 1 ILR Delhi 898 : (1976) 103 ITR 825

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High Courts18 Feb 1976

Walter Alfred Baid Vs Union of India and Others

Delhi High Court · AIR 1976 Delhi 302

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High Courts17 Feb 1976

State Vs V.N. Sood and Others

Delhi High Court · (1976) ILR Delhi 842

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High Courts13 Feb 1976

Aftab Ahmad and Another Vs Nasiruddin and Another

Delhi High Court · AIR 1977 Delhi 121 : (1976) 12 DLT 217 : (1976) RLR 405

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