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Delhi High Court judgments, 1976

225 judgments · page 11 of 12

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High Courts11 Feb 1976

Hazari Lal Sharma Vs Birla Cotton and Spinningweaving Mills

Delhi High Court · (1976) 1 ILR Delhi 660

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High Courts11 Feb 1976Dismissed

Delhi Transport Corporation and Another Vs Surinder Kumar

Delhi High Court · (1976) ACJ 236

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High Courts11 Feb 1976

Sushil Kumari Dang Vs Prem Kumar Dang

Delhi High Court · AIR 1976 Delhi 321 : (1977) 13 DLT 279(2) : (1976) 1 ILR Delhi 665 : (1976) RLR 487

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High Courts06 Feb 1976

Pritam Lal Vs Anand Kaur

Delhi High Court · AIR 1976 Delhi 256 : (1976) 12 DLT 209 : (1976) 1 ILR Delhi 596 : (1976) RLR 271

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High Courts06 Feb 1976

Delhi Finance Corporation Vs Ram Pershad and Another

Delhi High Court · AIR 1977 Delhi 80 : (1976) ILR Delhi 479

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High Courts05 Feb 1976

The Delhi Cloth and General Mills Co. Ltd. Vs The Union of India and Others

Delhi High Court · (1976) 2 ILR Delhi 133 : (1976) RLR 367

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High Courts04 Feb 1976Dismissed

Union of India Vs K.L. Bhalla

Delhi High Court · (1976) 2 ILR Delhi 537

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High Courts03 Feb 1976

S. Surrinder Singh Rosha Vs Rathi Steels

Delhi High Court · AIR 1976 Delhi 261

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High Courts03 Feb 1976

Madan Gopal Vs State

Delhi High Court · (1976) CriLJ 1302 : (1976) 12 DLT 88 : (1976) 1 ILR Delhi 744 : (1976) RLR 475

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High Courts03 Feb 1976

Jiwat Bai and Sons Vs G.C. Batra etc.

Delhi High Court · AIR 1976 Delhi 310 : (1976) RLR 374

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High Courts02 Feb 1976

Gajna Devi Vs Purshotam Giri

Delhi High Court · AIR 1977 Delhi 178 : (1977) 13 DLT 77 : (1976) 1 ILR Delhi 725 : (1976) RLR 480

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High Courts30 Jan 1976

Municipal Corporation of Delhi Vs Sunder Lal and Another

Delhi High Court · (1976) CriLJ 1908 : (1976) 12 DLT 93 : (1976) 1 ILR Delhi 645

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High Courts30 Jan 1976

Prem Parkash Kapoor and Others Vs Atma Ram Kirpa Ram

Delhi High Court · AIR 1976 Delhi 316 : (1976) 1 ILR Delhi 678 : (1976) RLR 204

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High Courts30 Jan 1976

Ali Hasan and Another Vs LT. Governor and Others

Delhi High Court · (1976) ILR Delhi 485

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High Courts28 Jan 1976

Bhola Nath Vs The State

Delhi High Court · (1976) CriLJ 1409

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High Courts28 Jan 1976

Income Tax OFFICER, CENTRAL CIRCLE XIV, NEW DELHI, AND OTHERS Vs CHIRANJI LAL RAMJI DAS.

Delhi High Court · (1978) 111 ITR 138

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High Courts28 Jan 1976

Income Tax Officer and Others Vs Chiranji Lal Ramji Das

Delhi High Court · (1976) 1 ILR Delhi 525

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High Courts27 Jan 1976

Phipson and Company Ltd. Vs Gayco Private Limited

Delhi High Court · AIR 1977 Delhi 88 : (1976) 12 DLT 103 : (1976) ILR Delhi 551 : (1976) RLR 327

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High Courts27 Jan 1976

National and Grindlays Bank Ltd. Vs World Science News and Others

Delhi High Court · AIR 1976 Delhi 263 : (1976) 12 DLT 69 : (1976) 1 ILR Delhi 559 : (1976) ILR Delhi 559 : (1976) RLR 356

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High Courts26 Jan 1976

Onkar Swamp Vs Thakur Bikram Singh

Delhi High Court · (1977) RLR 277

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