High Courts04 May 1976
Devi Dayal Textile Co. and Another Vs Nandlal
Delhi High Court · AIR 1977 Delhi 7 : (1977) 13 DLT 276 : (1976) 2 ILR Delhi 209
COURT ARCHIVE
Delhi High Court judgments, 1976
225 judgments · page 8 of 12
High Courts04 May 1976Allowed
General Manager, Delhi Transport Undertaking and Others Vs Balkrishan and Others
Delhi High Court · (1976) ACJ 335
High Courts04 May 1976
Ram Piare Lal Jogeshwar Munshi Vs State and Another
Delhi High Court · (1976) CriLJ 1906 : (1976) 12 DLT 226 : (1976) 2 ILR Delhi 421
High Courts03 May 1976
Union of India Vs Sahdev and Behari and Others
Delhi High Court · AIR 1977 Delhi 10 : (1976) 12 DLT 713
High Courts30 Apr 1976
Parbhat Singh Vs The State and Others
Delhi High Court · (1977) 13 DLT 259 : (1976) LabIC 1708
High Courts30 Apr 1976
Mohinder Singh Dhamrait Vs Union of India and Others
Delhi High Court · (1977) 13 DLT 272
High Courts29 Apr 1976
Daya Singh Vs Bhagwan Singh and Sons and Others
Delhi High Court · (1976) 12 DLT 305 : (1976) RLR 539
High Courts28 Apr 1976
The Official Liquidator of R. C. Abrol and Company (P) Ltd. Vs R.C. Abrol and Others
Delhi High Court · (1977) 47 CompCas 537 : (1976) ILR Delhi 283
High Courts27 Apr 1976
The Management of Indian Compressors Makers Corporation Vs D.D. Gupta and Others
Delhi High Court · (1976) 12 DLT 243 : (1976) 2 ILR Delhi 494 : (1977) LabIC 694
High Courts26 Apr 1976
Krishan Murari Lal Kapur Vs Presiding Officer, Additional Labour Court and Another
Delhi High Court · (1976) ILR Delhi 277
High Courts23 Apr 1976
Rajdhani Grains and Jaggery Exchange Limited Vs The Punjab Exchange Limited
Delhi High Court · (1976) ILR Delhi 22
High Courts23 Apr 1976
Delhi Cloth and Genral Co. Mills Ltd. Vs The Union of India and Another
Delhi High Court · (1976) ILR Delhi 28 : (1976) 38 STC 403
High Courts23 Apr 1976
M/S. THE DELHI CLOTH and GENERAL MILLS CO. LTD. Vs THE UNION OF INDIA and Others
Delhi High Court · (1976) 5 CTR 239
High Courts22 Apr 1976
M. Nazir Ahmed and Others Vs Union of India and Others
Delhi High Court · (1976) ILR Delhi 240 : (1977) LabIC 688
High Courts22 Apr 1976
Inder Chand Nayyar Vs Sarvadeshik Arya Pratinidhi Sabha and Another
Delhi High Court · AIR 1977 Delhi 34 : (1976) RLR 443
High Courts21 Apr 1976
Abdul Hamid and Another Vs Nur Mohd
Delhi High Court · AIR 1976 Delhi 328 : (1976) ILR Delhi 250 : (1976) RLR 514
High Courts21 Apr 1976
Murli Dhar Dalmia Vs Union of India and Others
Delhi High Court · (1976) ILR Delhi 311
High Courts19 Apr 1976
Bans Raj Vs State, Municipal Corporation of Delhi
Delhi High Court · (1976) ILR Delhi 214
High Courts15 Apr 1976
Gulab and Another Vs Ram Krishan Dass and Others
Delhi High Court · (1977) 13 DLT 36