High Courts28 Jul 1976
H.H. Nawab Mirza Yavar Khan and Others Vs Anand Finance (P) Ltd.
Delhi High Court · (1977) ILR Delhi 445
COURT ARCHIVE
Delhi High Court judgments, 1976
225 judgments · page 6 of 12
High Courts20 Jul 1976
Union of India Vs Gopal Dass Ramesh Chand
Delhi High Court · (1976) ILR Delhi 508
High Courts19 Jul 1976
Raj Kumar Vs State and Another
Delhi High Court · (1977) 13 DLT 105 : (1976) 2 ILR Delhi 502 : (1976) RLR 573
High Courts16 Jul 1976
Sadul-ul-Nisa and Others Vs Sadul-ul-Nisa and Others
Delhi High Court · (1976) ILR Delhi 523
High Courts16 Jul 1976
K.P. Jain Vs S.K. Gupta and Others
Delhi High Court · (1978) 48 CompCas 774 : (1976) ILR Delhi 291
High Courts16 Jul 1976
Oriental Trading Corporation Vs Punjab Skin Trading Co.
Delhi High Court · (1976) RLR 650
High Courts15 Jul 1976
M/S. NEWFIELDS ADVERTISING (P) LTD., 3/4-A, ASAF ALI ROAD, NEW DELHI-110001 Vs 1. THE ASSISTANT SALES TAX OFFICER, WARD NO. 14, VIKAS BHAWAN, NEW DELHI. 2. THE COMMISSIONER OF SALES TAX, VIKAS BHAWAN, NEW DELHI.
Delhi High Court · (1976) 5 CTR 264(3)
High Courts15 Jul 1976
Newfields Advertising Pvt. Ltd. Vs Assistant Sales Tax Officer
Delhi High Court · (1977) ILR Delhi 49
High Courts12 Jul 1976
Toshniwal Bros. (P) Ltd. Vs Delhi Administration etc.
Delhi High Court · (1976) ILR Delhi 548
High Courts28 May 1976
Kelpunj Enterprises Vs The Union of India and Others
Delhi High Court · (1977) ILR Delhi 198
High Courts28 May 1976
Union of India Vs Kundan (Deceased)
Delhi High Court · AIR 1977 Delhi 38 : (1977) 13 DLT 289 : (1976) 2 ILR Delhi 427
High Courts28 May 1976
Mrs. Promila Bansal Vs Wearwell Cycle Co. (India) Ltd.
Delhi High Court · (1978) 48 CompCas 202
High Courts28 May 1976
Prem Devi Pandey and Others Vs Dayal Singh and Others
Delhi High Court · (1976) ACJ 407 : (1976) 12 DLT 280