High Courts10 Nov 1976
Sudhir Goyal and Another Vs State
Delhi High Court · (1977) CriLJ 99 : (1977) ILR Delhi 234
COURT ARCHIVE
Delhi High Court judgments, 1976
225 judgments · page 3 of 12
High Courts08 Nov 1976
Sant Ram Vs Kali Charan etc.
Delhi High Court · (1977) CriLJ 486 : (1977) ILR Delhi 284 : (1984) 2 RCR(Criminal) 130
High Courts05 Nov 1976
Joginder Lal Sawhney and Others Vs Union of India and Others
Delhi High Court · (1977) ILR Delhi 399 : (1977) LabIC 1243
High Courts02 Nov 1976
The Oriental Bank of Commerce Ltd. Vs Raj Kumar and Company and Others
Delhi High Court · (1977) ILR Delhi 228
High Courts29 Oct 1976
Hindustan Petroleum Corporation Ltd. Vs Wearwell Cycles Co. (India) Ltd.
Delhi High Court · AIR 1977 Delhi 150
High Courts29 Oct 1976
Esso Standard Eastern Inc. Company Vs Wearwell Cycle Company
Delhi High Court · (1977) 13 DLT 131 : (1977) RLR 497
High Courts28 Oct 1976
Municipal Corporation of Delhi Vs Ved Ram
Delhi High Court · (1977) 13 DLT 120
High Courts19 Oct 1976
Jugmug Electric and Radio Co. Vs Telerad Pvt. Ltd.
Delhi High Court · AIR 1977 Delhi 152 : (1977) 1 ILR Delhi 295 : (1977) RLR 131
High Courts18 Oct 1976
Radha Kishan Bal Kishan Muchhal and Co. Vs Regional Provident Fund Commissioner
Delhi High Court · (1977) ILR Delhi 162 : (1977) LabIC 1041
High Courts18 Oct 1976
Shri Amba Motors Agencies (Pvt.) Ltd. Vs The Registrar of Companies
Delhi High Court · (1978) 48 CompCas 89 : (1977) ILR Delhi 383
High Courts14 Oct 1976
The National Small Industries Corporation Limited Vs Golden Workshop
Delhi High Court · (1977) ILR Delhi 241
High Courts14 Oct 1976
Lachhman Das Bihari Lal Vs Bhagwan Dass etc
Delhi High Court · AIR 1977 Delhi 200 : (1977) ILR Delhi 327
High Courts14 Oct 1976
Mohinder Singh Vs Union of India and Another
Delhi High Court · AIR 1977 Delhi 156
High Courts13 Oct 1976
Hari Chand Gupta Vs Union of India and Others
Delhi High Court · (1977) ILR Delhi 129
High Courts11 Oct 1976
Delhi Iron and Steel Stockists Assn. Vs Regional P.F. Commissioner
Delhi High Court · (1977) 2 LLJ 217
High Courts08 Oct 1976
Brijbhushan (Deceased) Vs Delhi Administration and Others
Delhi High Court · (1977) ILR Delhi 356
High Courts07 Oct 1976
M.M. Lal Vs Sum Balbir Singh
Delhi High Court · (1976) 12 DLT 365 : (1976) 2 ILR Delhi 710 : (1977) RLR 62