High Courts21 Dec 2018Disposed Off
Shahrukh Ali Vs State (Nct Of Delhi)
Delhi High Court · (2018) 12 DEL CK 0352
COURT ARCHIVE
Delhi High Court judgments, 2018
5,462 judgments · page 2 of 274
High Courts21 Dec 2018Disposed Off
Deepak @ Dilip Vs State Of Nct Of Delhi
Delhi High Court · (2018) 12 DEL CK 0351
Indian Penal Code, 1860 — Section 376Information Technology Act, 2000 — Section 67AProtection of Children from Sexual Offences Act, 2012 — Section 6, 15, 21
High Courts21 Dec 2018Disposed Off
Bhai Manjit Singh (Huf) Vs Bhai Manjit Singh & Anr
Delhi High Court · (2018) 12 DEL CK 0339
Arbitration and Conciliation Act, 1996 — Section 7, 8, 8(1), 9, 11
High Courts21 Dec 2018Dismissed
Nafe Singh Vs Sanjay Gupta
Delhi High Court · (2018) 12 DEL CK 0338
Code of Civil Procedure, 1908 — Section 96Indian Contract Act, 1872 — Section 74
High Courts21 Dec 2018Dismissed
Rohit Kumar Vs State ( Govt Of Nct Of Delhi ) & Anr
Delhi High Court · (2018) 12 DEL CK 0337
Indian Penal Code, 1860 — Section 354D, 366, 376Code of Criminal Procedure, 1973 — Section 164, 320
High Courts21 Dec 2018Disposed Off
Dilshad Ahmad Vs State (Govt Of Nct) Delhi
Delhi High Court · (2018) 12 DEL CK 0336
Indian Penal Code, 1860 — Section 411, 482Code of Criminal Procedure, 1973 — Section 360Probation of Offenders Act, 1958 &mdsah; Section 4
High Courts21 Dec 2018Disposed Off
Devesh Kumar Vs State
Delhi High Court · (2018) 12 DEL CK 0335
Indian Penal Code, 1860 — Section 304I, 304IICode of Criminal Procedure, 1973 — Section 167(2)
High Courts21 Dec 2018Allowed
Poonnamma Vishwanathan Vs M/S Moolchand Khairati Ram Hospital & Ayurvedic Research Institute
Delhi High Court · (2018) 12 DEL CK 0334
Industrial Employment (Standing Orders) Central Rules, 1946 — Rule 14(4)(b)(a)Industrial Disputes Act, 1947 — Section 33(2)(b)Industrial Employment (Standing Orders) Act, 1946 — Section 2(e)
High Courts21 Dec 2018Dismissed
Rakesh Dhingra Vs National Scheduled Castes Finance & Development Corporation And Ors
Delhi High Court · (2018) 12 DEL CK 0333
Companies Act, 1956 — Section 195Constitution of India, 1950 — Article 311, 311(1)
High Courts21 Dec 2018Disposed Off
Associated Journals Ltd And Anr Vs Land And Development Office
Delhi High Court · (2018) 12 DEL CK 0332
Constitution of India, 1950 — Article 19, 19(1)(g)Companies Act, 1956 — Section 2(e), 25
High Courts21 Dec 2018Disposed Off
Asmat Ara & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 12 DEL CK 0331
High Courts21 Dec 2018Disposed Off
Sh. Manoj Jain And Ors Vs Air India Limited And Ors
Delhi High Court · (2018) 12 DEL CK 0330
High Courts20 Dec 2018Disposed Off
Ombeer Singh @ Ombir Singh & Ors Vs State ( Nct Of Delhi) & Anr
Delhi High Court · (2018) 12 DEL CK 0497
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts20 Dec 2018Disposed Off
Abdul Samad Shaikh & Ors Vs State & Ors
Delhi High Court · (2018) 12 DEL CK 0496
Indian Penal Code, 1860 — Section 34, 323, 324, 341
High Courts20 Dec 2018Disposed Off
Jai Prakash Sharma & Ors Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0495
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts20 Dec 2018Disposed Off
Sh. Amit Jain & Ors Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0494
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts20 Dec 2018Disposed Off
Suresh & Anr Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2018) 12 DEL CK 0493
Indian Penal Code, 1860 — Section 34, 354, 354(B), 506, 509
High Courts20 Dec 2018Disposed Off
Neetu & Ors Vs State (Govt Of Nct Of Delhi) & Anr
Delhi High Court · (2018) 12 DEL CK 0492
Indian Penal Code, 1860 — Section 34, 323, 354, 425, 506, 509
High Courts20 Dec 2018Disposed Off
Mangal Mal Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0491
Indian Penal Code, 1860 — Section 354, 506
High Courts20 Dec 2018Disposed Off
Vinod Yadav & Ors Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2018) 12 DEL CK 0490
Indian Penal Code, 1860 — Section 120B, 420, 506