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Delhi High Court judgments, 2018

5,462 judgments · page 4 of 274

High Courts19 Dec 2018Dismissed

Simmi Bhalla Vs Gautam Johar And Ors

Delhi High Court · (2018) 12 DEL CK 0345

Code of Civil Procedure, 1908 — Section 96Indian Contract Act, 1872 — Section 202Transfer of Property Act, 1882 — Section 53A, 54, 55
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High Courts19 Dec 2018Dismissed

Kartar Singh & Ors Vs Union Of India & Ors

Delhi High Court · (2018) 12 DEL CK 0344

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 17, 18, 48
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High Courts19 Dec 2018Dismissed

Jagjit Grewal Vs Union Of India & Ors

Delhi High Court · (2018) 12 DEL CK 0307

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24, 24(2)Land Acquisition Act, 1894 — Section 6
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High Courts19 Dec 2018Allowed

Vikas Wadhwa Vs Pardeep Kumar & Ors

Delhi High Court · (2018) 12 DEL CK 0306

Code of Civil Procedure, 1908 — Section 96, Order 7 Rule 3Transfer of Property Act, 1882 — Section 53A, 54, 55Powers of Attorney Act, 1882 — Section 1A, 2
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High Courts19 Dec 2018Dismissed

Joginder @ Danny & Anr Vs State (Nct) Of Delhi

Delhi High Court · (2018) 12 DEL CK 0304

Code of Criminal Procedure, 1973 — Section 100(4), 102(3), 207, 313, 374, 437A, 482Indian Penal Code, 1860 — Section 120B, 186, 201, 302, 364, 365, 392, 411Arms Act, 1959 — Section 25
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High Courts19 Dec 2018

PQR Vs State & Ors

Delhi High Court · (2018) 12 DEL CK 0224

Constitution of India, 1950 — Article 227Indian Penal Code, 1860 — Section 499, 500, 509Code of Criminal Procedure, 1973 — Section 482
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High Courts19 Dec 2018Dismissed

"XYZ? Vs State & Ors

Delhi High Court · (2018) 12 DEL CK 0222

Constitution of India, 1950 — Article 227Indian Penal Code, 1860 — Section 499, 500, 509Code of Criminal Procedure, 1973 — Section 482
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