High Courts18 Dec 2018Disposed Off
Govt Of Nct Of Delhi Vs M/S Hurryson Enterprises
Delhi High Court · (2018) 12 DEL CK 0350
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments, 2018
5,462 judgments · page 6 of 274
High Courts18 Dec 2018Disposed Off
Delhi Development Authority Vs M/S Sukumar Chand Jain
Delhi High Court · (2018) 12 DEL CK 0349
Arbitration and Conciliation Act, 1996 — Section 34
High Courts18 Dec 2018Allowed
Sh. Inderjit Bajaj & Ors Vs Sh. Subhash Chander Bajaj & Ors
Delhi High Court · (2018) 12 DEL CK 0348
High Courts18 Dec 2018Disposed Off
Mr. Ranvir Singh Bijnaria Vs Mr Ashok Kumar And Others
Delhi High Court · (2018) 12 DEL CK 0318
Code of Civil Procedure, 1908 — Order 39 Rule 3Copyright Act, 1957 — Section 2(c), 14Trade Marks Act, 1999 — Section 135(2)(c)
High Courts18 Dec 2018
Ashok Kumar Vs Subhesh Kumar
Delhi High Court · (2018) 12 DEL CK 0317
Code of Civil Procedure, 1908 — Section 96Negotiable Instruments Act, 1881 — Section 80, 138
High Courts18 Dec 2018Allowed
Ms. Saumya Chopra Vs University Of Delhi And Ors
Delhi High Court · (2018) 12 DEL CK 0316
Constitution of India, 1950 — Article 226
High Courts18 Dec 2018Dismissed
Smt. Kiran Bhandari Vs M/S. Dr. O.P. Abrol Clinic
Delhi High Court · (2018) 12 DEL CK 0315
Industrial Disputes Act, 1947 — Section 2(J), 2(ra), 10(4A), 25F, 36
High Courts18 Dec 2018Disposed Off
Commissioner Of Police Vs Gayatri & Ors
Delhi High Court · (2018) 12 DEL CK 0314
Constitution of India, 1950 — Article 32, 142, 226
High Courts18 Dec 2018Dismissed
Natha Singh Vs Sukhpal Singh
Delhi High Court · (2018) 12 DEL CK 0313
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25(B)Indian Penal Code, 1860 — Section 420, 504
High Courts18 Dec 2018Dismissed
Sunny Chhillar Vs University Of Delhi And Anr
Delhi High Court · (2018) 12 DEL CK 0312
Representation of the People Act, 1951 — Section 100, 100(1)(d)(i)
High Courts18 Dec 2018
M/S Attar Singh & Brothers Vs Delhi Development Authority & Ors
Delhi High Court · (2018) 12 DEL CK 0311
High Courts18 Dec 2018
Sandeep Kumar & Anr Vs Union Of India & Ors
Delhi High Court · (2018) 12 DEL CK 0310
Constitution of India, 1950 — Article 14
High Courts18 Dec 2018Disposed Off
Rahul @ Golu Vs State
Delhi High Court · (2018) 12 DEL CK 0266
Indian Penal Code, 1860 — Section 34, 323, 354, 354B, 506, 509Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts18 Dec 2018Disposed Off
Kashmuddin Vs State (Nct Of Delhi)
Delhi High Court · (2018) 12 DEL CK 0265
Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts18 Dec 2018Disposed Off
Najreen Vs State (Nct Of Delhi)
Delhi High Court · (2018) 12 DEL CK 0264
Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts18 Dec 2018Dismissed
Union Of India Vs Reliance Industries Ltd. & Ors
Delhi High Court · (2018) 12 DEL CK 0262
Code of Civil Procedure, 1908 — Order 11 Rule 21Arbitration and Conciliation Act, 1996 — Section 9(1)(ii)(c), 11, 14, 16, 17, 17(1), 17(1)(ii)(c), 18, 19, 19(1), 19(2), 19(3), 19(4), 20, 21, 22, 23, 24, 25, 26, 27, 36, 37(2)(b)Evidence Act, 1872 — Section 123
High Courts18 Dec 2018Dismissed
Bhupender Singh Tomar And Anr Vs M/S Prasanna Purple Mobility Solutions (Pvt) Ltd
Delhi High Court · (2018) 12 DEL CK 0261
Code of Civil Procedure, 1908 — Section 96
High Courts18 Dec 2018
In The Matter Of: Vijay Shah Vs State (Nct Of Delhi)
Delhi High Court · (2018) 12 DEL CK 0227
Indian Penal Code, 1860 — Section 34, 120B, 302, 364Code of Criminal Procedure, 1973 — Section 174, 313, 437(A)Evidence Act, 1872 — Section 27, 106
High Courts18 Dec 2018Dismissed
Parvesh Jain Vs IDBI Bank Ltd & Ors
Delhi High Court · (2018) 12 DEL CK 0226
Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 14, 14(3), 17(1)
High Courts18 Dec 2018Dismissed
Mukesh Kumar Vs Union Of India And Anr
Delhi High Court · (2018) 12 DEL CK 0225