COURT ARCHIVE

Delhi High Court judgments, 2018

5,462 judgments · page 7 of 274

High Courts18 Dec 2018Dismissed

Laxmi Narayan And Ors Vs Lt Governor Of Delhi And Ors

Delhi High Court · (2018) 12 DEL CK 0208

Constitution of India, 1950 — Article 226Right to Fair Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6

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High Courts18 Dec 2018Disposed Off

Punam Goyal & Anr Vs Aman Bedi

Delhi High Court · (2018) 12 DEL CK 0207

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High Courts18 Dec 2018Allowed

Neeraj Pal & Ors Vs Central Warehousing Corporation

Delhi High Court · (2018) 12 DEL CK 0206

Constitution of India, 1950 — Article 14

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High Courts18 Dec 2018Dismissed

Mahyco Monsanto Biotech (India) Private Ltd & Anr Vs Competition Commission Of India & Ors

Delhi High Court · (2018) 12 DEL CK 0205

Companies Act, 2002 — Section 2(h), 3, 4, 27, 27(g), 28, 31, 32, 33, 42, 42A, 43, 44, 48, 48(1)Negotiable Instruments Act, 1881 — Section 138, 141Prevention of Food Adulteration Act, 1954 — Section 17

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High Courts18 Dec 2018Dismissed

Jasdeep Singh Kalsi Vs State & Ors

Delhi High Court · (2018) 12 DEL CK 0204

Evidence Act, 1872 — Section 63, 68, 108, 114(e), 138, 146Registration Act, 1908 — Section 58

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High Courts17 Dec 2018Dismissed

Kiran Valves Private Limited Vs Dlehi Development Authority & Ors

Delhi High Court · (2018) 12 DEL CK 0499

Constitution of India, 1950 — Article 226

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High Courts17 Dec 2018

Bharat Heavy Electricals Limited Vs Egyptian Electricity Transmission Company & Ors

Delhi High Court · (2018) 12 DEL CK 0498

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4

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High Courts17 Dec 2018Dismissed

Jai Bhagwan Vs Govt. Of Nct Of Delhi & Anr

Delhi High Court · (2018) 12 DEL CK 0270

Central Civil Services (Pension) Rules, 1972 — Rule 41, 41(1)

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High Courts17 Dec 2018Disposed Off

Arun Khanna Vs Sumit

Delhi High Court · (2018) 12 DEL CK 0269

Code of Civil Procedure, 1908 — Section 96Indian ContrAct, Act, 1872 — Section 73, 74, 75Transfer of Property Act, 1882 — Section 55(6)(b)

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High Courts17 Dec 2018Dismissed

Jitender Rajpal & Anr Vs Ansal Properties & Infrastructure Ltd

Delhi High Court · (2018) 12 DEL CK 0268

Arbitration and Conciliation Act, 1996 — Section 11, 34

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High Courts17 Dec 2018Dismissed

Shri Ram Krishan Parmhans Shiksha Parishad Vs Union Of India And Anr

Delhi High Court · (2018) 12 DEL CK 0267

Constitution of India, 1950 — Article 226Indian Medicine Central Council Act, 1970 — Section 13A, 13A(5), 13A(6), 13A(7), 13A(9), 13C, 36Homoeopathy Central Council Act, 1973 — Section 12(5)

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High Courts17 Dec 2018Dismissed

Alok Kumar Yadav & Ors Vs Union Of India & Anr

Delhi High Court · (2018) 12 DEL CK 0213

Constitution of India, 1950 — Article 32, 136, 226, 227Land Acquisition Act, 1894 — Section 4, 6

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High Courts17 Dec 2018Dismissed

All India Idbi Officers Association Through Its General Secretary Vs Union Of India & Ors

Delhi High Court · (2018) 12 DEL CK 0212

Constitution of India, 1950 — Article 12, 14, 226Banking Regulation Act, 1949 — Section 5(c)Industrial Bank (Transfer of Undertaking and Repeal) Act, 2003 — Section 3(1), 3(2), 4, 4C, 5, 5(1), 15(1)

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High Courts17 Dec 2018Disposed Off

Ejime David Vs State

Delhi High Court · (2018) 12 DEL CK 0211

Foreigners Act, 1946 — Section 14

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High Courts17 Dec 2018Disposed Off

Siraj Shokat Ali Attar Vs State Nct Of Delhi

Delhi High Court · (2018) 12 DEL CK 0210

Indian Penal Code, 1860 — Section 120B, 420

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High Courts17 Dec 2018Disposed Off

Mithlesh Verma Vs State (Govt. Of Nct Of Delhi)

Delhi High Court · (2018) 12 DEL CK 0209

Indian Penal Code, 1860 — Section 34, 304B, 498A

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High Courts17 Dec 2018Dismissed

Charanjit Lal Puri (Deceased) Thr Lrs & Ors Vs Madan Lal Puri (Deceased) Thr Lrs & Ors

Delhi High Court · (2018) 12 DEL CK 0178

Code of Civil Procedure, 1908 — Section 96, Order 2 Rule 2, Order 9 Rule 9Evidence Act, 1872 — Section 69, 90

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High Courts17 Dec 2018Dismissed

Union Of India Vs Ramesh Kumar & Anr

Delhi High Court · (2018) 12 DEL CK 0177

Land Acquisition Act, 1894 — Section 4, 6, 18, 18A, 19, 23(1A), 23(2), 28

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High Courts17 Dec 2018

Horlicks Ltd. & Anr Vs Heinz India Private Limited

Delhi High Court · (2018) 12 DEL CK 0132

Constitution Of India, 1950 — Article 19, 19(1)(a), 19(2), 21, 141Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 29(8), 30(1)

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High Courts17 Dec 2018Dismissed

Union Of India Vs Ram Niwas & Anr

Delhi High Court · (2018) 12 DEL CK 0131

Land Acquisition Act, 1894 — Section 4, 6, 18, 18A, 19, 23(1A), 23(2), 28

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