High Courts18 Dec 2018Disposed Off
Vicky Malthora Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0475
Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 4
COURT ARCHIVE
Delhi High Court judgments, 2018
5,462 judgments · page 5 of 274
High Courts18 Dec 2018Disposed Off
Rajesh Sharma & Ors Vs State Of Nct Of Delhi
Delhi High Court · (2018) 12 DEL CK 0474
Indian Penal Code, 1860 — Section 34, 323, 354A, 509
High Courts18 Dec 2018Disposed Off
Raman Khanna Vs State (Nct Of Delhi)
Delhi High Court · (2018) 12 DEL CK 0473
Indian Penal Code, 1860 — Section 406, 498A
High Courts18 Dec 2018Disposed Off
Anil Kumar Sharma Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0472
Indian Penal Code, 1860 — Section 34, 120B, 406, 408, 420
High Courts18 Dec 2018Disposed Off
Om Prakash Lamba & Ors Vs State & Ors
Delhi High Court · (2018) 12 DEL CK 0471
Indian Penal Code, 1860 — Section 34, 325, 506
High Courts18 Dec 2018Disposed Off
Devender Singh & Anr Vs State (Govt Of Nct Of Delhi) & Anr
Delhi High Court · (2018) 12 DEL CK 0470
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts18 Dec 2018Disposed Off
Mohd. Gulfam Hussain & Ors Vs State & Ors
Delhi High Court · (2018) 12 DEL CK 0469
Indian Penal Code, 1860 — Section 34, 308, 325, 354, 354A, 506, 509
High Courts18 Dec 2018Disposed Off
Lalit Mohan Vs State And Anr
Delhi High Court · (2018) 12 DEL CK 0468
Indian Penal Code, 1860 — Section 34, 307
High Courts18 Dec 2018Disposed Off
Narender Tomar & Ors Vs State (Govt. Of Nct Of Delhi) & Anr
Delhi High Court · (2018) 12 DEL CK 0467
Indian Penal Code, 1860 — Section 34, 174A, 308
High Courts18 Dec 2018Disposed Off
Amandeep Singh & Ors Vs State And Anr
Delhi High Court · (2018) 12 DEL CK 0466
Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 4
High Courts18 Dec 2018Dismissed
Coaster Shoe Company Pvt. Ltd Vs Mrs. Harpreet Kaur
Delhi High Court · (2018) 12 DEL CK 0465
Arbitration and Conciliation Act, 1996 — Section 7, 8, 34Indian Stamp Act, 1899 — Section 33, 35, 38, 40Transfer of Property Act, 1882 — Section 106, 107, 116
High Courts18 Dec 2018Dismissed
M/S BPL Ltd Vs M/S Morgan Securities & Credits Pvt. Ltd
Delhi High Court · (2018) 12 DEL CK 0464
Limitation Act, 1963 — Article 31Arbitration and Conciliation Act, 1996 — Section 31, 31(7), 31(7)(a), 31(7)(b), 34Negotiable Instruments Act, 1881 — Section 7, 8, 9, 37, 64, 80
High Courts18 Dec 2018
Morgan Securities & Credits Pvt Ltd Vs Bpl Ltd & Anr
Delhi High Court · (2018) 12 DEL CK 0463
Contempt of Courts Act, 1971 — Section 2(b), 12
High Courts18 Dec 2018
Ntpc Vidyut Vyapar Nigam Ltd Vs Precision Technik Pvt. Ltd
Delhi High Court · (2018) 12 DEL CK 0462
Arbitration and Conciliation Act, 1996 — Section 34Electricity Act, 2003 — Section 68Indian Contract Act, 1872 — Section 32, 56
High Courts18 Dec 2018Dismissed
Sms Parking Solutions Private Limited Vs North Delhi Municipal Corporation
Delhi High Court · (2018) 12 DEL CK 0461
Arbitration and Conciliation Act, 1996 — Section 28(3), 34
High Courts18 Dec 2018Allowed
Sh. Manmohan Vs Government Of N.C.T. Of Delhi And Anr
Delhi High Court · (2018) 12 DEL CK 0460
High Courts18 Dec 2018Dismissed
Manmeet Singh Jaspal Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0459
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 41(b), 82, 83
High Courts18 Dec 2018Disposed Off
Carrefour Wc&C India Pvt. Ltd (In Vol. Liqn.)
Delhi High Court · (2018) 12 DEL CK 0458
Companies Act, 1956 — Section 484(1), 485, 493, 497, 497(6)Companies (Court) Rules, 1959 — Section 315, 329, 331
High Courts18 Dec 2018Dismissed
Satish Dahiya Vs State ( Govt Of Nct Of Delhi)
Delhi High Court · (2018) 12 DEL CK 0457
Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506, 509Code of Criminal Procedure, 1973 — Section 438
High Courts18 Dec 2018Disposed Off
M/S Ht Media Ltd Vs Mahdeva Mani & Ors
Delhi High Court · (2018) 12 DEL CK 0357