High Courts20 Dec 2018Disposed Off
Rohit Bhargava & Ors Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0489
Indian Penal Code, 1860 — Section 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments, 2018
5,462 judgments · page 3 of 274
High Courts20 Dec 2018Disposed Off
Ashwani Kumar Tandon & Anr Vs State Nct Of Delhi & Anr
Delhi High Court · (2018) 12 DEL CK 0488
Indian Penal Code, 1860 — Section 34, 453, 506
High Courts20 Dec 2018Disposed Off
Ganga Ram Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0487
Indian Penal Code, 1860 — Section 323, 354, 427, 452, 506, 509
High Courts20 Dec 2018Disposed Off
Naresh Kumar Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0486
Electricity Act, 2003 — Section 135
High Courts20 Dec 2018Dismissed
GAIL (India) Limited Vs Deepak Fertilizers & Petrochemicals Corporation Limited
Delhi High Court · (2018) 12 DEL CK 0372
Indian Contract Act, 1872 — Section 62
High Courts20 Dec 2018Disposed Off
Shri Ved Prakash Garg Trading As M/S Parul Food Products Vs M/S Gurudev Industries
Delhi High Court · (2018) 12 DEL CK 0371
Copyright Act, 1957 — Section 2(c), 14
High Courts20 Dec 2018Disposed Off
Mahle Filter Systems India Private Limited Vs Mobis India Limited & Anr
Delhi High Court · (2018) 12 DEL CK 0370
Trade Marks Act, 1999 — Section 2(zb), 28, 29, 29(1), 30, 30(2)(d)
High Courts20 Dec 2018Disposed Off
Delhi Transport Corporation Vs M/S Prabhatam Advertising Pvt Ltd
Delhi High Court · (2018) 12 DEL CK 0369
High Courts20 Dec 2018
Rahul Modi & Anr Vs Union Of India & Ors
Delhi High Court · (2018) 12 DEL CK 0368
Code of Criminal Procedure, 1973 — Section 439, 482Companies Act, 2013 — Section 212, 212(3), 212(6)(ii), 212(7)
High Courts20 Dec 2018Dismissed
Sonia Pasricha Vs Rohit Duggal
Delhi High Court · (2018) 12 DEL CK 0367
Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 — Section 118, 138Code of Criminal Procedure, 1973 — Section 251
High Courts20 Dec 2018Disposed Off
Hariom Deceased Thr. His Lrs Vs Raj Singh & Ors
Delhi High Court · (2018) 12 DEL CK 0343
Code of Civil Procedure, 1908 — Section 96Specific Relief Act, 1963 — Section 31, 34Delhi Land Reforms Act, 1954 — Section 185
High Courts20 Dec 2018Dismissed
Shiv Charan Sharma Vs State (Govt Of Nct Delhi)
Delhi High Court · (2018) 12 DEL CK 0341
Indian Penal Code, 1860 — Section 120B, 420
High Courts20 Dec 2018Dismissed
Riazuddin Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 12 DEL CK 0340
Code of Civil Procedure, 1908 — Order 22 Rule 10Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4(1), 9(1)
High Courts20 Dec 2018Disposed Off
Coastal Projects Limited& Anr Vs IFCI Limited & Anr
Delhi High Court · (2018) 12 DEL CK 0303
Constitution of India, 1950 — Article 32, 226Companies Act, 2013 — Section 7(5), (6), 34, 36, 38(1), 46(5), 56(7), 66(10), 140(5), 206(4), 210, 211, 212, 212(1), 213, 217, 229, 251(1), 339(3), 447, 448Code of Criminal Procedure, 1973 — Section 173, 482
High Courts19 Dec 2018Disposed Off
Axalta Coating Systems India Pvt.Ltd Vs M/S Susee Premium Automobiles Pvt. Ltd
Delhi High Court · (2018) 12 DEL CK 0456
Arbitration and Conciliation Act, 1996 — Section 11
High Courts19 Dec 2018Disposed Off
Mehdi Hasan & Ors Vs State (Govt Of Nct Of Delhi) & Ors
Delhi High Court · (2018) 12 DEL CK 0455
Indian Penal Code, 1860 — Section 34, 308, 323
High Courts19 Dec 2018Disposed Off
Mahesh Verma Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0454
Indian Penal Code, 1860 — Section 279, 337
High Courts19 Dec 2018Dismissed
Union Of India Anr Vs Ravinder Kumar Gupta & Ors
Delhi High Court · (2018) 12 DEL CK 0377
Resettlement of Displaced Persons (Land Acquisition) Act, 1948 — Section 2, 4
High Courts19 Dec 2018Disposed Off
Sandeep Gulati @ Rajju & Anr Vs State & Anr
Delhi High Court · (2018) 12 DEL CK 0376
Indian Penal Code, 1860 — Section 34, 323, 354B, 506