High Courts17 Dec 2018Dismissed
Union Of India Vs Kartar Singh & Anr
Delhi High Court · (2018) 12 DEL CK 0179
Land Acquisition Act, 1894 — Section 4, 6, 18, 18A, 19, 23(1A), 23(2), 28
COURT ARCHIVE
Delhi High Court judgments, 2018
5,462 judgments · page 8 of 274
High Courts17 Dec 2018Single Bench
Union Of India Vs Sanjay Kr. Agarwal & Another
Delhi High Court · (2018) 12 DEL CK 0123
Land Acquisition Act, 1894 — Section 4, 6, 18, 18A, 19, 23(1A), 23(2), 28
High Courts17 Dec 2018Division Bench
Royal Construction Company Pvt. Ltd Vs National Projects Construction
Delhi High Court · (2018) 12 DEL CK 0122
Arbitration and Conciliation Act 1996 — Section 34Constitution of India, 1950 — Article 133(1)(a), 134A
High Courts17 Dec 2018Single Bench
Union Of India Vs Devender Singh Rana & Other
Delhi High Court · (2018) 12 DEL CK 0121
Land Acquisition Act, 1894 — Section 4, 6, 18, 18A, 19, 23(1A), 23(2), 28
High Courts17 Dec 2018Division Bench
Jagdish Kaur & Anr Vs Balwan Khokhar & Ors
Delhi High Court · (2018) 12 DEL CK 0120
Indian Penal Code, 1860 — Section 147, 148, 149, 302Code of Criminal Procedure, 1973 — Section 357, 357A
High Courts17 Dec 2018Division Bench
State Through CBI Vs Sajjan Kumar & Ors
Delhi High Court · (2018) 12 DEL CK 0119
Constitution of India, 1950 — Article 20(2), 21Indian Penal Code, 1860 — Section 71, 109, 120A, 120B, 147, 148, 149, 153A, 153A(1)(a), 153A(1)(b), 295, 302, 395, 427, 436, 449, 505Code of Criminal Procedure, 1973 — Section 101, 151, 157, 157(1), 160, 161, 164, 173, 188, 196, 300, 300(2), 313, 378
High Courts14 Dec 2018Disposed Off
Shri Jadav Chandra Dey Vs Maya Barua & Ors
Delhi High Court · (2018) 12 DEL CK 0531
Arbitration and Conciliation Act, 1996 — Section 8, 11(6), 12
High Courts14 Dec 2018Disposed Off
R.D. Construction Vs General Manager Northern Railway & Ors
Delhi High Court · (2018) 12 DEL CK 0530
Arbitration and Conciliation Act, 1996 — Section 9, 11, 17
High Courts14 Dec 2018
Babli Dixit & Anr Vs Satendra Kumar & Ors (Iffco Tokio Gen Ins Co Ltd )
Delhi High Court · (2018) 12 DEL CK 0504
Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 168, 169
High Courts14 Dec 2018
Om Vati Vs Bajaj Allianzs General Insurnace Co Ltd & Ors
Delhi High Court · (2018) 12 DEL CK 0503
Indian Penal Code, 1860 — Section 279, 304A
High Courts14 Dec 2018
Ircon International Ltd Vs C.R.Sons Infra Projects Ltd
Delhi High Court · (2018) 12 DEL CK 0502
Arbitration and Conciliation Act, 1996 — Section 31A, 34Code of Civil Procedure, 1908 — Section 35(2)
High Courts14 Dec 2018Dismissed
Delhi Development Authority Vs Cengers Geotechnica Pvt Ltd
Delhi High Court · (2018) 12 DEL CK 0501
Limitation Act, 1963 — Section 18
High Courts14 Dec 2018
General Manager Bank Of Baroda Vs Nimo Devi
Delhi High Court · (2018) 12 DEL CK 0500
High Courts14 Dec 2018Disposed Off
M/S Kushal Infraproject Industries (India) Ltd Vs Umed Singh & Ors
Delhi High Court · (2018) 12 DEL CK 0272
Specific Relief Act, 1963 — Section 22(2)Indian ContrAct, Act, 1872 — Section 73, 74Delhi Land Reforms Act, 1954 — Section 33, 45
High Courts14 Dec 2018Dismissed
Food Corporation Of India, Ferozepur Vs M/S Brar Rice And General Mills And Ors
Delhi High Court · (2018) 12 DEL CK 0271
Arbitration and Conciliation Act, 1996 — Section 34
High Courts14 Dec 2018Dismissed
India Glycols Ltd. And Anr Vs Union Of India & Ors
Delhi High Court · (2018) 12 DEL CK 0215
Competition Act, 2002 — Section 3, 4Motor Vehicles Act, 1988 — Section 52
High Courts14 Dec 2018
Amarjeet Singh Vs State
Delhi High Court · (2018) 12 DEL CK 0214
Indian Penal Code, 1860 — Section 201, 300, 300(1), 300(2), 302, 304(1), 304(2), 304, 304I, 304II, 380, 397, 404Code of Criminal Procedure, 1973 — Section 161, 164, 207, 313
High Courts14 Dec 2018Disposed Off
Sunil Kumar Khullar Vs State (Nct Of Delhi)
Delhi High Court · (2018) 12 DEL CK 0140
Guardians and Wards Act, 1890 — Section 7, 29
High Courts14 Dec 2018Disposed Off
Hartesh Goyal & Anr Vs Naveen Kumar Gupta & Anr
Delhi High Court · (2018) 12 DEL CK 0139
High Courts14 Dec 2018Disposed Off
Mrs. Madhu Manchanda And Anr Vs M/S KRBL Limited
Delhi High Court · (2018) 12 DEL CK 0138
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4