High Courts14 Dec 2018
Dr J K Jain & Anr Vs Scindia Potteries & Services Ltd
Delhi High Court · (2018) 12 DEL CK 0137
COURT ARCHIVE
Delhi High Court judgments, 2018
5,462 judgments · page 9 of 274
High Courts14 Dec 2018Dismissed
Madan Gopal Vs Bses Rajdhani Power Ltd
Delhi High Court · (2018) 12 DEL CK 0136
Code of Civil Procedure, 1908 — Section 96Electricity Act, 2003 — Section 135, 138, 145
High Courts14 Dec 2018Allowed
M/S Diamond Tradex Company Ltd Vs M/S Ravilo Trade India Pvt. Ltd
Delhi High Court · (2018) 12 DEL CK 0135
Code of Civil Procedure, 1908 — Section 96Negotiable Instrument Act, 1881 — Section 138
High Courts14 Dec 2018Allowed
M/S Windsor Specialty Resins Pvt. Ltd Vs Hrushikesh Shethy
Delhi High Court · (2018) 12 DEL CK 0134
Code of Civil Procedure, 1908 — Section 96
High Courts14 Dec 2018
Mohan Nainwal Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2018) 12 DEL CK 0133
Code of Civil Procedure, 1908 — Section 96
High Courts14 Dec 2018Single Bench
Vikas & Ors Vs State
Delhi High Court · (2018) 12 DEL CK 0127
Code of Criminal Procedure, 1973 — Section 313
High Courts14 Dec 2018Single Bench
Mohd Navi Vs State ( Nct Of Delhi)
Delhi High Court · (2018) 12 DEL CK 0126
Narcotic Drugs Psychotropic Substances Act, 1985 — Section 15, 50
High Courts14 Dec 2018Single Bench
Ml Infomap Pvt Ltd Vs GTI Infotel Pvt Ltd
Delhi High Court · (2018) 12 DEL CK 0125
Arbitration and Conciliation Act 1996 — Section 34
High Courts14 Dec 2018
Rajesh Sharma And Anr Vs Punjab National Bank And Anr
Delhi High Court · (2018) 12 DEL CK 0118
High Courts14 Dec 2018Division Bench
Divine Organisation Of Rural Education (D.O.R.E) Vs Lt. Governor, Govt Of Nct Of Delhi And Ors
Delhi High Court · (2018) 12 DEL CK 0117
Constitution of India, 1950 — Article 226
High Courts14 Dec 2018Division Bench
Hema Bhandari Vs Hdfc Bank Ltd & Ors
Delhi High Court · (2018) 12 DEL CK 0116
Code of Civil Procedure, 1908 — Order 33 Rule 1
High Courts14 Dec 2018Allowed
BGP Products Operations Gmbh And Anr Vs Union Of India And Ors.
Delhi High Court · (2018) 12 DEL CK 0112
Drugs and Cosmetics Act, 1940 — Section 5, 7, 10A, 26AKarnataka Cinemas (Regulation) Rules, 1971 — Rule 41Tamil Nadu Timber Transit Rules, 1968 — Section 1A(3)(b), 2, 3(ii), 7(4)
High Courts14 Dec 2018Dismissed
M/S Vodafone Mobile Services Ltd Vs Asst. Commissioner Of Income–Tax & Anr.
Delhi High Court · (2018) 12 DEL CK 0111
Income-tax Act, 1961 — Section 12AA, 14A, 37, 92CC, 143(1), 143(2), 143(3), 241A, 143(1D), 281B, 244A, 245, 244A(2)
High Courts14 Dec 2018Allowed
Wishwa Mittar Bajaj And Sons Vs Shipra Estate Ltd And Jaikishan Estates Developers Private Limited
Delhi High Court · (2018) 12 DEL CK 0110
Arbitration and Conciliation Act 1996 — Section 7(a), 7(b), 11, 31, 34, 37Code of Civil Procedure, 1908 — Order 11 Rule 15, Order 11 Rule 16
High Courts14 Dec 2018
Carlsberg Breweries A/S. Vs Som Distilleries And Breweries Ltd
Delhi High Court · (2018) 12 DEL CK 0109
Court-fees Act, 1870 — Section 17Copyright Act, 1957 — Section 62(2)Code of Civil Procedure, 1908 — Section 20, 80, 129, Order 1 Rule 1, Order 1 Rule 3, Order 2 Rule 3, Order 2 Rule 6, Order 2 Rule 4, Order Rule 5, Order 7 Rules 10, Order 7 Rules 11, Order 1 Rule 9, Order 2 Rule 7, Order 2 Rule 8
High Courts14 Dec 2018Allowed
Nutan Batra Vs M/S Buniyaad Associates
Delhi High Court · (2018) 12 DEL CK 0106
Court-Fees Act, 1870 — Section 16, 16ACode of Civil Procedure, 1908 — Section 89
High Courts13 Dec 2018Disposed Off
Dr. Narender Kumar Sharma & Ors Vs Maharana Pratap Educational Center & Another
Delhi High Court · (2018) 12 DEL CK 0509
Limitation Act, 1963 — Section 5
High Courts13 Dec 2018Disposed Off
Shri Lakshmi Maha Vidyalya Vs Delhi Development Authority
Delhi High Court · (2018) 12 DEL CK 0508
High Courts13 Dec 2018
M/S Versatile Commotrde Pvt Ltd Vs Satpal Yadav
Delhi High Court · (2018) 12 DEL CK 0507
Code of Civil Procedure, 1908 — Order 37 Rule 3(6)
High Courts13 Dec 2018Disposed Off
M/S Deepak Memorial Hospital Employees Union (Regd) Vs Mgt. Of Deepak Memorial Hospital & Medical Research Centre
Delhi High Court · (2018) 12 DEL CK 0506
Industrial Disputes Act, 1947 — Section 29