High Courts13 Dec 2018Disposed Off
Deen Dayal & Ors Vs Birma Devi & Ors
Delhi High Court · (2018) 12 DEL CK 0505
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Delhi High Court judgments, 2018
5,462 judgments · page 10 of 274
High Courts13 Dec 2018Allowed
Ramesh Rai Vs Ministry Of Home Affairs & Anr
Delhi High Court · (2018) 12 DEL CK 0319
Constitution of India, 1950 — Article 226
High Courts13 Dec 2018Allowed
M/S Apollo Tyres Ltd Vs M/S Premier Brands Ltd
Delhi High Court · (2018) 12 DEL CK 0273
Indian Contract Act, 1872 — Section 73, 74
High Courts13 Dec 2018Disposed Off
Satish Kumar Jain Vs Veena Jain @ Sheelu Jain & Ors
Delhi High Court · (2018) 12 DEL CK 0218
Code of Civil Procedure, 1908 — Section 151, 152, Order 47 Rule 1, Order 47 Rule 2, Order 20 Rule 6, Order 20 Rule 7, Order 20 Rule 9
High Courts13 Dec 2018Dismissed
State (Govt.Of Nct Of Delhi) Vs Kuldeep @Kallu& Anr
Delhi High Court · (2018) 12 DEL CK 0217
Code of Criminal Procedure, 1973 — Section 378(1)Indian Penal Code, 1860 — Section 120B, 164, 313, 376(G), 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts13 Dec 2018Disposed Off
Sun Pharmaceutical Industries Limited Vs Brexsun Pharma Private Limited
Delhi High Court · (2018) 12 DEL CK 0216
High Courts13 Dec 2018Dismissed
Vijai Lakshmi Sharma Vs Union Of India
Delhi High Court · (2018) 12 DEL CK 0141
Central Vigilance Commission Act (CVC Act), 2003 — Section 8, 8(2), 8(1)(d), 17, 17(3)Central Civil Services (Pension) Rules, 1972 — Rule 9, 98
High Courts13 Dec 2018Single Bench
Air Force Naval Housing Board Vs M/S Creative Consortium & Another
Delhi High Court · (2018) 12 DEL CK 0129
Arbitration and Conciliation Act 1996 — Section 34
High Courts13 Dec 2018Single Bench
M/S Brar Rice & General Mills Vs FCI & Anr
Delhi High Court · (2018) 12 DEL CK 0128
Arbitration and Conciliation Act 1996 — Section 34
High Courts13 Dec 2018Single Bench
M/S. Hindustan Infrastructure Construction Corporation Limited & Anr Vs M/S. R.S. Woods International & Ors
Delhi High Court · (2018) 12 DEL CK 0124
Indian Partnership Act, 1932 — Section 69(1), 69(2)Negotiable Instruments Act, 1881 — Section 30, 37Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts13 Dec 2018Division Bench
Arcelormittal India Pvt Ltd & Anr Vs Union Of India & Ors
Delhi High Court · (2018) 12 DEL CK 0115
Forest (Conservation) Act, 1980 — Section 2, 2(iii), 2(A)National Green Tribunal Act, 2010 — Section 16, 16(e)
High Courts13 Dec 2018Single Bench
Bharat Mal @ Bharat Kumar Vs Ram Avtar
Delhi High Court · (2018) 12 DEL CK 0114
Code of Civil Procedure, 1908 — Order 21 Rule 32Transfer of Property Act, 1882 — Section 53A, 54Powers of Attorney Act, 1882 — Section 1A, 2
High Courts13 Dec 2018Allowed
Tara Chand Gaur Vs Satish Chand Sharma & Anr
Delhi High Court · (2018) 12 DEL CK 0104
Code of Civil Procedure, 1908 — Section 96Limitation Act, 1963 — Article 65Court-fees Act, 1870 — Article 17(vi)
High Courts13 Dec 2018Disposed Off
Shapoorji Pallonji & Co. Pvt. Ltd Vs Union Of India
Delhi High Court · (2018) 12 DEL CK 0103
High Courts13 Dec 2018Dismissed
State Vs Udhav Trivedi
Delhi High Court · (2018) 12 DEL CK 0102
Indian Penal Code, 1860 — Section 320, 325, 342, 365, 366, 376, 506
High Courts13 Dec 2018Allowed
Venkatesh Vs Union Of India & Ors
Delhi High Court · (2018) 12 DEL CK 0101
Central Reserve Police Force Act, 1949 — Section 2(A)
High Courts13 Dec 2018Disposed Off
Amar Nath Chowdhary Vs Dewan Izzat Rai Nanda (Deceased) Thr. Legal Heirs & Ors
Delhi High Court · (2018) 12 DEL CK 0100
High Courts12 Dec 2018Dismissed
Lt Col (Retd) H S Bedi & Anr Vs M/S North Star Apartment Pvt Ltd. & Anr
Delhi High Court · (2018) 12 DEL CK 0512
Arbitration and Conciliation Act, 1996 — Section 9, 34
High Courts12 Dec 2018Dismissed
Vimala Dhingra Vs Bharat Petroleum Corporation Ltd
Delhi High Court · (2018) 12 DEL CK 0511
Arbitration and Conciliation Act, 1996 — Section 34
High Courts12 Dec 2018
Frontline (Ncr) Business Solution (P) Ltd Vs Kewal Ram Gupta And Sons (P) Ltd
Delhi High Court · (2018) 12 DEL CK 0510
Companies Act, 1956 — Section 433(e), 434