High Courts30 Nov 1990
Hotel Hans Pvt. Ltd. Vs Delhi Administration and Another
Delhi High Court · (1991) 43 DLT 176 : (1991) 62 FLR 411
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 3 of 28
High Courts30 Nov 1990
Dr. M.L. Passi Vs Central Board of Direct Taxes
Delhi High Court · (1991) 188 ITR 685
High Courts30 Nov 1990
M.P. Tewari Vs Y.P. Chawla (ITO) and Others
Delhi High Court · (1991) 2 Crimes 241 : (1991) 43 DLT 23 : (1991) RLR 79 : (1991) 58 TAXMAN 182 : (1991) 91 CTR 228 : (1990) 2 ILR Delhi 417 : (1991) 187 ITR 506
Income Tax Act, 1961 — Section 279(2)
High Courts29 Nov 1990
Rita Rastogi Vs Delhi Development Authority and Another
Delhi High Court · (1991) 43 DLT 111
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts29 Nov 1990
Gomti Devi Vs Durga Prasad
Delhi High Court · (1991) 43 DLT 147 : (1991) 1 DMC 251
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Nov 1990
Tanvi Trading and Credits P. Ltd. and Others Vs Appropriate Authority and Others
Delhi High Court · (1991) 92 CTR 136 : (1991) 188 ITR 623 : (1992) 60 TAXMAN 265
Contract Act, 1872 — Section 29Income Tax Act, 1961 — Section 269U(3), 269UC, 269UD, 269UL, 269UL(3)
High Courts27 Nov 1990
Commissioner of Wealth Tax Vs Mithu H. Uttam
Delhi High Court · (1991) 192 ITR 106
High Courts23 Nov 1990
Pinj Sons (P) Ltd. Vs Hong Kong and Shanghai Banking Corporation and Another
Delhi High Court · (1991) 1 ARBLR 157 : (1991) 1 BC 254 : (1991) 20 DRJ 154
High Courts21 Nov 1990
Sardar Singh Vs Smt. Krishna Devi and another
Delhi High Court · AIR 1991 Delhi 178 : (1991) ILR Delhi 495
High Courts21 Nov 1990
Ceat Tyres of India Ltd. Vs Jai Industrial Services and Another
Delhi High Court · (1991) 1 ARBLR 33 : (1991) 45 DLT 405
High Courts21 Nov 1990
Dena Bank Vs Blndal Construction (Pvt.) Ltd.
Delhi High Court · AIR 1992 Delhi 171 : (1992) 75 CompCas 271 : (1990) 2 ILR Delhi 480
High Courts20 Nov 1990
Commissioner of Income Tax Vs D.L.F. Universal Ltd.
Delhi High Court · (1992) 107 CTR 168 : (1992) 193 ITR 663
Income Tax Act, 1961 — Section 256, 256(1)
High Courts19 Nov 1990
Hussain Bano Vs Nazir Jan and Others
Delhi High Court · (1991) 43 DLT 173
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts19 Nov 1990
K.K. Jajodia and Others Vs State (Central Bureau of Investigation)
Delhi High Court · (1991) 43 DLT 61
High Courts16 Nov 1990
Escorts Limited and Another Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 207 : (1991) 31 ECC 232 : (1991) 52 ELT 27 : (1990) 2 ILR Delhi 428
High Courts16 Nov 1990
J.C. Budhraja Vs Steel Authority of India Limited
Delhi High Court · (1991) ILR Delhi 520
High Courts16 Nov 1990Dismissed
Union of India Vs Shivalik Cellulose (P) Ltd. and Others
Delhi High Court · (1991) 1 BC 342 : (1991) 72 CompCas 545 : (1991) 43 DLT 303
High Courts15 Nov 1990
Amar Nath Vs Delhi Development Authority and Another
Delhi High Court · (1991) 43 DLT 15
Delhi Development Act, 1957 — Section 14
High Courts15 Nov 1990
Commissioner of Income Tax Vs Usha International Ltd.
Delhi High Court · (1992) 193 ITR 606