High Courts07 Nov 1990
Suraj Pershad Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1990) 43 DLT 212
Delhi Municipal Corporation Act, 1957 — Section 199
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 5 of 28
High Courts07 Nov 1990
S.N. Misra Vs Commander Officer, Air Force St. Rajokri and Others
Delhi High Court · (1991) 43 DLT 170
High Courts07 Nov 1990
Sajjan Kumar Vs State
Delhi High Court · (1991) CriLJ 645 : (1991) 43 DLT 88 : (1990) 2 ILR Delhi 485
High Courts07 Nov 1990
Swaran Singh Vs State
Delhi High Court · (1991) 1 ACC 106 : (1992) ACJ 427 : (1991) CriLJ 1867 : (1990) 42 DLT 588 : (1991) 20 DRJ 53 : (1992) 1 RCR(Criminal) 120
High Courts07 Nov 1990
Iqbal Vs Vijay Karan and Others
Delhi High Court · (1991) 1 Crimes 173 : (1991) 43 DLT 275
High Courts06 Nov 1990
Parkash Kaur Vs Everest Construction Company
Delhi High Court · (1990) ILR Delhi 500 : (1991) RLR 19
Transfer of Property Act, 1882 — Section 54
High Courts05 Nov 1990
Commissioner of Income Tax Vs Shri Ram Memorial Foundation
Delhi High Court · (1991) 93 CTR 194 : (1991) 190 ITR 334 : (1991) 57 TAXMAN 170
High Courts05 Nov 1990
Commissioner of Income Tax Vs Lala Dewan Chand Trust
Delhi High Court · (1991) 100 CTR 89 : (1991) 190 ITR 451
High Courts01 Nov 1990
Vimal Kumar Singh and Another Vs State and Others
Delhi High Court · (1991) 1 Crimes 168 : (1990) 42 DLT 601 : (1991) 20 DRJ 50 : (1991) 3 RCR(Criminal) 651
High Courts01 Nov 1990
J.K. Synthetics Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1991) 43 DLT 168 : (1991) 59 TAXMAN 44
High Courts31 Oct 1990
S. Anand Deep Singh Vs Ranjit Kaur and Others
Delhi High Court · (1991) CriLJ 996(1) : (1991) 1 RCR(Criminal) 157
High Courts31 Oct 1990
Vidushi Duggal and Others Vs Darupadi Devi and Another
Delhi High Court · (1990) ILR Delhi 503 : (1991) RLR 54
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Oct 1990
Miss. Vidushi Duggal and others Vs Smt. Darupadi Devi and another
Delhi High Court · (1990) 2 ILR Delhi 503 : (1991) 189 ITR 474
High Courts31 Oct 1990
Commissioner of Income Tax Vs B.N. Gupta
Delhi High Court · (1992) 193 ITR 482
High Courts31 Oct 1990
Khazan Singh Vs Union of India
Delhi High Court · (1990) 42 DLT 624 : (1991) 20 DRJ 41
Land Acquisition Act, 1894 — Section 4
High Courts31 Oct 1990
Sri Narain Baralia Vs Rajeshwar Dayal and Others
Delhi High Court · (1991) 20 DRJ 115 : (1991) RLR 75
High Courts31 Oct 1990
Kalra Iron Stores Vs Faridabad Fabricators (P.) Ltd.
Delhi High Court · (1992) 73 CompCas 330
High Courts30 Oct 1990
Ex. Sep. Sital Singh Vs Union of India and Others
Delhi High Court · (1990) 10 DEL CK 0022