High Courts16 Oct 1990
Laga Exporters (India) (P) Ltd. Vs Rajender Kumar Sachdeva
Delhi High Court · (1991) 43 DLT 85
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Delhi Rent Control Act, 1958 — Section 21
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 7 of 28
High Courts15 Oct 1990
Hari Om Properties (P) Ltd. Vs B. Dutta
Delhi High Court · (1991) 1 ARBLR 107 : (1990) RLR 536
High Courts15 Oct 1990
Aryavart Overseas (P) Ltd. Vs Hari Nagar Sugar Mills Ltd. and Others
Delhi High Court · (1991) CriLJ 12 : (1990) ILR Delhi 530(2) : (1991) 1 RCR(Criminal) 472 : (1990) RLR 555
High Courts12 Oct 1990
Tek Chand and Sons Vs Union of India
Delhi High Court · (1991) 1 ARBLR 140 : (1990) 42 DLT 597 : (1990) RLR 538
High Courts12 Oct 1990
K.K. Mehra Vs Registrar of Companies
Delhi High Court · (1991) 71 CompCas 669
Companies Act, 1956 — Section 159, 210, 220, 633(2)Criminal Procedure Code, 1973 (CrPC) — Section 473
High Courts12 Oct 1990
S.N. Chaturvedi Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 22
Constitution of India, 1950 — Article 226
High Courts12 Oct 1990
Kuldip Singh and Bittu Vs State
Delhi High Court · (1990) 42 DLT 629 : (1991) 20 DRJ 356
High Courts11 Oct 1990
Runa Parwal Vs Cassia Chattels (Pvt.) Ltd.
Delhi High Court · (1993) 1 ARBLR 48 : (1991) ILR Delhi 348 : (1990) RLR 534
High Courts11 Oct 1990
Oil and Natural Gas Commission Vs Union of India and others
Delhi High Court · (1991) 188 ITR 368
High Courts30 Sept 1990
Babu Ram and Others Vs SDM Shahdara and Others
Delhi High Court · (1991) 43 DLT 514
High Courts28 Sept 1990
Hukam Chand Jain Vs Union of India
Delhi High Court · (1991) 43 DLT 221 : (1991) RLR 99
Land Acquisition (Amendment) Act, 1984 — Section 23(2), 30(2)Land Acquisition Act, 1894 — Section 4
High Courts28 Sept 1990
Union of India Vs Jyotsna Holdings (P) Ltd.
Delhi High Court · (1992) 73 CompCas 503 : (1991) CriLJ 1426 : (1990) 42 DLT 577 : (1991) 2 RCR(Criminal) 389 : (1991) RLR 23
Foreign Exchange Regulation Act, 1973 — Section 54Limitation Act, 1963 — Section 5
High Courts28 Sept 1990
U.O.I. Vs M/s. Jyotsna Holdings (P) Ltd.
Delhi High Court · (1992) 73 CompCas 503 : (1991) CriLJ 1426 : (1990) 42 DLT 577 : (1991) RLR 23
High Courts28 Sept 1990
Union of India Vs Jyotsna Holdings (P.) Ltd.
Delhi High Court · (1992) 38 ECC 308
High Courts27 Sept 1990
Ambica Steel Rolling Vs Customs Excise and Gold Control Appellate Tribunal
Delhi High Court · (1992) 75 CompCas 239 : (1990) 42 DLT 605 : (1991) 31 ECC 229 : (1991) 52 ELT 15
High Courts27 Sept 1990
Advance Sig Contacts and Others Vs National Research Development Corporation
Delhi High Court · (1991) 1 ARBLR 142 : (1990) 42 DLT 608
Arbitration Act, 1940 — Section 20
High Courts24 Sept 1990
D.K. Jain Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 179
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 101