High Courts24 Sept 1990
Baij Nath Vs Union of India and Others
Delhi High Court · (1991) 44 DLT 42 : (1991) ILR Delhi 577
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 8 of 28
High Courts24 Sept 1990
UCO Bank Vs Poly Fab Industries Private Ltd. and Others
Delhi High Court · (1991) ILR Delhi 352 : (1990) RLR 529
High Courts21 Sept 1990
Indian Duplicator Co. Ltd. Vs V.P.L. Electronics and Engineering Ltd.
Delhi High Court · (1991) 71 CompCas 589
High Courts21 Sept 1990
Association of Voluntary Agencies for Rural Development Vs Union of India
Delhi High Court · (1991) 72 CompCas 369 : (1991) 43 DLT 67 : (1991) 31 ECC 394
High Courts21 Sept 1990Dismissed
Tani S. Bhargava Vs Sovintorg (India) Pvt. Ltd.
Delhi High Court · (1991) 71 CompCas 631
Companies Act, 1956 — Section 397, 398, 400, 433, 439
High Courts21 Sept 1990
Amarjeet Kaur Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 262
High Courts20 Sept 1990
Municipal Corporation of Delhi Vs Delhi Municipal Karamchari Ekta Union
Delhi High Court · (1991) 43 DLT 202 : (1991) 62 FLR 616
High Courts20 Sept 1990
Delhi Municipal Corpn Vs Delhi Municipal Corpn. Karamchari Ekta Union
Delhi High Court · (1991) 43 DLT 202 : (1991) 62 FLR 616
High Courts20 Sept 1990
Sarvesh Kumar Vs State
Delhi High Court · (1990) 42 DLT 395 : (1990) 2 DMC 583 : (1990) 19 DRJ 222
High Courts19 Sept 1990
The Manager, Arya Samaj Girls Higher Secondary School and Another Vs Sunrita Thakur etc.
Delhi High Court · (1991) 43 DLT 139 : (1991) LabIC 1822
Delhi School Education Act, 1973 — Section 8(3)
High Courts19 Sept 1990
Company Law Board Vs Ganesh Flour Mills Company Ltd.
Delhi High Court · (1991) 72 CompCas 459
High Courts18 Sept 1990
Brij Bhushan Gupta Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 537 : (1991) 20 DRJ 31
High Courts18 Sept 1990
Prakash Kaur Vs Everest Construction Co.
Delhi High Court · (1990) RLR 506
Civil Procedure Code, 1908 (CPC) — Section 16Transfer of Property Act, 1882 — Section 54
High Courts18 Sept 1990
Seetha Lakshmi Krishnan Vs Gian Parkash etc.
Delhi High Court · (1992) 2 ACC 145 : (1993) ACJ 206 : (1992) 47 DLT 70 : (1990) RLR 510
High Courts17 Sept 1990
Deepak Industries Ltd. Vs National Research Development Corporation of India and Others
Delhi High Court · (1991) 1 ARBLR 185 : (1991) 43 DLT 34
High Courts17 Sept 1990
Sushil Kumar Gupta Vs Anil Kumar Gupta and Others
Delhi High Court · AIR 1991 Delhi 142 : (1991) 2 ARBLR 127 : (1991) ILR Delhi 360
High Courts14 Sept 1990
Lal Singh Vs Union of India and Others
Delhi High Court · (1991) 20 DRJ 16
Administrative Tribunals Act, 1985 — Section 19
High Courts13 Sept 1990
L.R. Goyal and Others Vs Union of India and Others
Delhi High Court · (1991) 20 DRJ 131
Administrative Tribunals Act, 1985 — Section 19
High Courts12 Sept 1990
D.P. Das Gupta Vs Union of India and Others
Delhi High Court · (1991) 20 DRJ 21
Administrative Tribunals Act, 1985 — Section 19
High Courts12 Sept 1990
S. Surjit Singh Majtthia and Others Vs Girijit Singh Majithia
Delhi High Court · (1991) 1 ARBLR 201 : (1991) 43 DLT 53 : (1991) RLR 37