High Courts03 Sept 1990
Sat Pal Sood Vs Raj Kumar Tulsiani
Delhi High Court · (1990) 42 DLT 677
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 10 of 28
High Courts03 Sept 1990
R.B. Kapoor Vs Manik N. Dastoor
Delhi High Court · (1991) 43 DLT 127
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 Sept 1990
Shakti Fabrics Vs Sri Ram Textiles
Delhi High Court · (1991) 1 ARBLR 73 : (1990) 42 DLT 671 : (1991) 20 DRJ 190 : (1990) RLR 493
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts03 Sept 1990
Syndicate Bank Vs S.A. Trading Corporation and Others
Delhi High Court · (1991) ILR Delhi 643 : (1990) RLR 447
High Courts31 Aug 1990
Surinder Singh Vs V.K. Jain and Another
Delhi High Court · (1990) 42 DLT 365 : (1990) 19 DRJ 198
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts31 Aug 1990
Ila Ram Vs The State
Delhi High Court · (1990) ILR Delhi 17 : (1990) 3 RCR(Criminal) 620
High Courts31 Aug 1990
A.V. Ashokan and Others Vs The Registrar of Cooperative Societies Delhi and Others
Delhi High Court · (1992) 47 DLT 92
Constitution of India, 1950 — Article 226
High Courts31 Aug 1990
Illyas Ahmed Vs Union of India and others
Delhi High Court · (1992) CriLJ 6 : (1991) 2 RCR(Criminal) 643
High Courts30 Aug 1990Allowed
Nivedita Dina Nath Vs State and Another
Delhi High Court · (1991) 1 DMC 11
Penal Code, 1860 (IPC) — Section 109, 494, 495
High Courts30 Aug 1990
Sulochana Uppal Vs Surinder Sheel Bhakri
Delhi High Court · AIR 1991 Delhi 138 : (1990) 42 DLT 379 : (1990) 19 DRJ 208 : (1990) RLR 454
Specific Relief Act, 1963 — Section 10
High Courts30 Aug 1990
Goshala Marg Residents Association (Regd.) and another Vs D.C.M. Ltd.
Delhi High Court · AIR 1991 Delhi 334 : (1990) 2 ILR Delhi 110
High Courts29 Aug 1990
Bharat Commerce and Industries Ltd. Vs Union of India and Others
Delhi High Court · (1990) 2 BC 522 : (1990) 88 CTR 113 : (1990) 42 DLT 482 : (1990) 2 ILR Delhi 436 : (1991) 188 ITR 277
High Courts29 Aug 1990
C. Ummer Vs Union of India and Others
Delhi High Court · (1990) CriLJ 2610 : (1990) 42 DLT 39 : (1990) 2 ILR Delhi 314
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22
High Courts28 Aug 1990
Bansal Commodities Vs Union of India and others
Delhi High Court · (1991) 98 CTR 171 : (1991) 189 ITR 62 : (1992) 62 TAXMAN 373
High Courts27 Aug 1990
Malhotra Tyres Service Co. Vs Malhotra Tyres Pvt. Ltd.
Delhi High Court · AIR 1991 Delhi 94 : (1991) 2 ARBLR 30 : (1990) 42 DLT 618 : (1991) 20 DRJ 1 : (1990) RLR 458
High Courts27 Aug 1990
M/s. Malhotra Tyre Service Co. Vs M/s. Malhotra Tyres Pvt. Ltd.
Delhi High Court · AIR 1991 Delhi 94 : (1991) 2 ARBLR 30 : (1990) 42 DLT 618 : (1991) 20 DRJ 1 : (1990) RLR 458
High Courts27 Aug 1990
Air India Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 17 : (1991) 62 FLR 441 : (1991) LabIC 451
Air Corporations Act, 1953 — Section 13B, 7
High Courts24 Aug 1990
Bachan Singh Vs Union of India and Others
Delhi High Court · (1991) CriLJ 662 : (1990) 42 DLT 424 : (1991) 31 ECC 16 : (1990) 2 ILR Delhi 320
Customs Act, 1962 — Section 135(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3(1)