High Courts24 Aug 1990
E.D.P. Consultants and Others Vs Delhi Development Authorities and Others
Delhi High Court · (1990) 42 DLT 368
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 11 of 28
High Courts24 Aug 1990
Sajjan Singh Vs Director General, Medical Services, Army Head Quarter
Delhi High Court · (1991) 20 DRJ 62
High Courts23 Aug 1990
Puran Mal Vs Commissioner of Income Tax
Delhi High Court · (1991) 91 CTR 243 : (1992) 193 ITR 409
High Courts23 Aug 1990
Pujab National Bank Vs R.K.K.R. International Pvt. Ltd. and Others
Delhi High Court · (1990) 42 DLT 357 : (1990) 19 DRJ 213 : (1990) RLR 428
High Courts22 Aug 1990
State (Delhi Administration) Vs Balbir Chand and Others
Delhi High Court · (1991) CriLJ 881 : (1990) 42 DLT 511 : (1990) 19 DRJ 350 : (1990) 2 ILR Delhi 448 : (1991) 1 RCR(Criminal) 299
High Courts22 Aug 1990Dismissed
M/s. Punjab Pen House Vs M/s. Samrat Bicycle Ltd.
Delhi High Court · AIR 1992 Delhi 1 : (1990) 2 ILR Delhi 549
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1(2)Companies Act, 1956 — Section 17Company Law Board (Bench) Rules, 1975 — Rule 36(2)
High Courts22 Aug 1990
Peare Lal Sood Vs State
Delhi High Court · (1990) 42 DLT 433 : (1990) 19 DRJ 247 : (1990) 2 ILR Delhi 115 : (1990) RLR 490
Punjab Excise Act, 1914 — Section 61(1)
High Courts22 Aug 1990
Ram Kishan Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 384
Land Acquisition Act, 1894 — Section 4
High Courts22 Aug 1990
Padmavati Vs Delhi Development Authority and Another
Delhi High Court · (1990) 42 DLT 612 : (1991) 20 DRJ 94 : (1990) RLR 479
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 15
High Courts22 Aug 1990
Shyam M. Sachdev Vs The State and another
Delhi High Court · (1991) CriLJ 300 : (1991) 2 RCR(Criminal) 312
High Courts22 Aug 1990
Ghaziabad Engineering Co. (P.) Ltd. Vs Commissioner of Sales Tax
Delhi High Court · (1990) 08 DEL CK 0024
High Courts22 Aug 1990
Commissioner of Income Tax Vs National Steel and General Mills (P.) Ltd.
Delhi High Court · (1990) 88 CTR 13 : (1991) 188 ITR 571
High Courts22 Aug 1990
Punjab Pen House Vs Samrat Bicycle Ltd.
Delhi High Court · AIR 1992 Delhi 1 : (1990) 2 ILR Delhi 549
High Courts22 Aug 1990
Sanghi Motors Vs Union of India and others
Delhi High Court · (1991) 91 CTR 15 : (1991) 187 ITR 703 : (1991) 59 TAXMAN 163
High Courts22 Aug 1990
Prem Dutt Parashar Vs Bureau of Indian Standards
Delhi High Court · (1990) 42 DLT 610 : (1991) 62 FLR 492
High Courts21 Aug 1990
Vijay Kumar Ganeja and Others Vs Delhi Development Authority and Others
Delhi High Court · (1990) 42 DLT 428 : (1990) RLR 436
Constitution of India, 1950 — Article 226
High Courts21 Aug 1990
Jagdish Kaur Vs Rabinder Singh Mathoda
Delhi High Court · AIR 1991 Delhi 50 : (1990) 42 DLT 401 : (1990) 19 DRJ 219
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts20 Aug 1990
Cucusan Foils Pvt. Ltd. Vs State (Delhi Administration)
Delhi High Court · (1992) 2 BC 76 : (1991) CriLJ 683 : (1990) 2 RCR(Criminal) 517 : (1990) RLR 460
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Aug 1990
P. Moideen Kutty Vs Union of India (UOI) and Another
Delhi High Court · (1991) 33 ECR 67
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9(1)Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 482