High Courts12 Sept 1990
Surinder Kaur Bhalla Vs Bawa Ashpal Singh Bhalla
Delhi High Court · (1990) 2 ARBLR 368 : (1990) 42 DLT 667 : (1990) RLR 473
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 9 of 28
High Courts12 Sept 1990
Kishan Lal Vs State
Delhi High Court · (1991) CriLJ 742 : (1990) 42 DLT 413 : (1991) 2 RCR(Criminal) 670
High Courts12 Sept 1990
The Projects and Equipment Corporation of India Ltd. Vs Onoda Engineering and Consulting Company Ltd.
Delhi High Court · (1991) 1 ARBLR 193 : (1991) 43 DLT 42
High Courts11 Sept 1990
Mundipharma AG Vs Wockhardt Ltd.
Delhi High Court · (1991) ILR Delhi 606
Arbitration Act, 1940 — Section 20Contract Act, 1872 — Section 27
High Courts11 Sept 1990
P.K. Datta Chaudhary Vs State and Others
Delhi High Court · (1990) 42 DLT 404 : (1990) 19 DRJ 229 : (1990) RLR 469
High Courts11 Sept 1990
Modern India Builders Vs President, Super Bazar Cooperative Store Ltd. and Another
Delhi High Court · (1991) 43 DLT 287 : (1990) RLR 465
High Courts11 Sept 1990
Hans Raj Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 416 : (1990) 19 DRJ 237 : (1991) 31 ECC 388 : (1992) 58 ELT 50 : (1990) RLR 487
High Courts11 Sept 1990
Capt. Satish Kumar Sharma Vs Delhi Administration and others
Delhi High Court · (1990) ILR Delhi 203
High Courts11 Sept 1990
D.K. Jain Vs Delhi Development Authority and Another
Delhi High Court · (1991) 43 DLT 234
High Courts06 Sept 1990
T. Sasidharan Pillai Vs Union of India and Another
Delhi High Court · (1990) 42 DLT 493
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts06 Sept 1990
Commissioner of Income Tax Vs Dalmia Dairy Industries Ltd.
Delhi High Court · (1990) 89 CTR 238 : (1991) 189 ITR 167
High Courts06 Sept 1990
K.L. Aggarwal Vs Commissioner of Income Tax
Delhi High Court · (1991) 190 ITR 303
High Courts06 Sept 1990
Mohd. Shamsuddin @ Sambu Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 479 : (1991) 20 DRJ 3
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts05 Sept 1990
Delhi Development Authority Vs Lala Amar Nath Educational and Human Society and another
Delhi High Court · AIR 1991 Delhi 96 : (1990) 42 DLT 651
Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 20, 22, 3, 43, 45
High Courts05 Sept 1990
P.P. Sankaran Vs Union of India and Others
Delhi High Court · (1993) 49 DLT 239
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts04 Sept 1990
Angelo Fernandes Vs Union of India and Others
Delhi High Court · (1990) ILR Delhi 302
Land Acquisition Act, 1894 — Section 11(1)
High Courts04 Sept 1990
Rajinder Parshad Vs State
Delhi High Court · (1990) 3 Crimes 287 : (1991) 43 DLT 28 : (1990) 19 DRJ 332
High Courts04 Sept 1990
Dr. Angolo Fernandes Vs Union of India and others
Delhi High Court · AIR 1991 Delhi 132 : (1990) 42 DLT 558 : (1990) 19 DRJ 317 : (1990) RLR 500
High Courts04 Sept 1990
Nirmal Exports and Others Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 523 : (1991) 31 ECC 341 : (1990) 31 ECR 704 : (1992) 58 ELT 464
Constitution of India, 1950 — Article 226