High Courts09 Aug 1990
Commissioner of Income Tax Vs M. Gulab Singh and Sons (P.) Ltd.
Delhi High Court · (1991) 54 TAXMAN 208
Income Tax Act, 1961 — Section 22, 256(1)
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 13 of 28
High Courts09 Aug 1990
Commissioner of Wealth Tax Vs A.K. Sen
Delhi High Court · (1990) 87 CTR 216 : (1991) 187 ITR 338 : (1991) 55 TAXMAN 117
High Courts09 Aug 1990
Smt. Mohan Pyari Sethi and others Vs Official Liquidator, M/s. Sahara Deposits and Investments (India) Ltd. (under Liquidation)
Delhi High Court · AIR 1991 Delhi 125 : (1991) 71 CompCas 77 : (1990) 42 DLT 661
High Courts09 Aug 1990
Krishna Sharma Vs Union of India and Others
Delhi High Court · (1991) 20 DRJ 13
Constitution of India, 1950 — Article 14
High Courts08 Aug 1990
Prakash Wati Vs Dayawanti and Others
Delhi High Court · AIR 1991 Delhi 48 : (1990) 42 DLT 421 : (1990) ILR Delhi 326
High Courts08 Aug 1990
Commissioner of Income Tax Vs J.K. Synthetics Ltd. (No. 2)
Delhi High Court · (1990) 88 CTR 10 : (1992) 193 ITR 524 : (1991) 54 TAXMAN 148
High Courts08 Aug 1990
Ved Parkash Sikri @ Vedi Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 295
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts08 Aug 1990
Sumta Exports Vs India Tourism Development Corporation Ltd.
Delhi High Court · (1991) 43 DLT 159
High Courts07 Aug 1990
SOMANY PILKINGTONS LTD. Vs INSPECTING ASSISTANT COMMISSIONER.
Delhi High Court · (1990) 34 ITD 531
High Courts07 Aug 1990
Chet Ram Vashisht and Others Vs Union of India
Delhi High Court · (1990) 42 DLT 466
Land Acquisition Act, 1894 — Section 4
High Courts07 Aug 1990
Ravi Sharma Vs Delhi Development Authority
Delhi High Court · (1990) 42 DLT 361 : (1990) 19 DRJ 202
High Courts07 Aug 1990
Jai Dev and Another Vs Union of India
Delhi High Court · (1991) 44 DLT 637
Land Acquisition Act, 1894 — Section 4
High Courts07 Aug 1990
Gurmeet Singh Vs Union of India and others
Delhi High Court · (1991) CriLJ 1264 : (1990) 42 DLT 595 : (1990) RLR 393
High Courts01 Aug 1990
Sudhish Chandra Anand Vs Rekha Anand
Delhi High Court · (1990) 42 DLT 278 : (1990) 2 DMC 537
Penal Code, 1860 (IPC) — Section 406
High Courts01 Aug 1990
Vinay Kumar Bassi Vs Union of India
Delhi High Court · (1991) 20 DRJ 27
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(8)
High Courts01 Aug 1990
Jamshedpur Engineering and Machine Manufacturing Co. Ltd. Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 407 : (1990) 19 DRJ 232 : (1990) 2 ILR Delhi 126
High Courts31 Jul 1990
Sailendra Kumar Dutia and Others Vs Export Trade Development Officer and Another
Delhi High Court · (1990) 42 DLT 317
Delhi Rent Control Act, 1958 — Section 14
High Courts30 Jul 1990
Mela Ram Gugnani Vs Goenka Dal Mills
Delhi High Court · (1990) 42 DLT 340
Delhi Rent Control Act, 1958 — Section 21