High Courts30 Jul 1990
Balbir Singh Vs State (Delhi Administration)
Delhi High Court · (1990) CriLJ 2527 : (1990) 42 DLT 531 : (1990) 19 DRJ 342 : (1990) 2 ILR Delhi 44 : (1990) 3 RCR(Criminal) 530
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 14 of 28
High Courts30 Jul 1990
Edward John and Others Vs State (Delhi Administration)
Delhi High Court · (1991) CriLJ 310 : (1990) 42 DLT 299 : (1990) 2 DMC 516 : (1990) 19 DRJ 185 : (1990) 2 RCR(Criminal) 561
High Courts30 Jul 1990
Ganesh Saha Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 351
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts29 Jul 1990
Mohd. Nasim Vs Union of India etc.
Delhi High Court · (1991) 45 DLT 103 : (1992) 38 ECC 50
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts27 Jul 1990
Lachho Devi Vs State
Delhi High Court · (1991) CriLJ 2793 : (1990) 2 ILR Delhi 564 : (1990) 2 RCR(Criminal) 431
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50
High Courts27 Jul 1990Dismissed
C.L. Misra Vs Nehru Bhawan Trust
Delhi High Court · AIR 1991 Delhi 39 : (1990) 2 ARBLR 370 : (1990) 42 DLT 290 : (1990) ILR Delhi 142 : (1990) RLR 370
High Courts27 Jul 1990
Chandraswami Vs CBI
Delhi High Court · (1990) 30 ECR 313
Foreign Exchange Regulation Act, 1973 — Section 40Penal Code, 1860 (IPC) — Section 120B, 193, 228, 420
High Courts27 Jul 1990
Chandraswami Vs Central Bureau of Investigation
Delhi High Court · (1990) ILR Delhi 136
Foreign Exchange Regulation Act, 1973 — Section 40Penal Code, 1860 (IPC) — Section 420
High Courts27 Jul 1990
Uttam Singh Duggal and Co. Ltd. Vs Union of India and Others
Delhi High Court · (1990) 2 ARBLR 344 : (1991) 43 DLT 75
High Courts27 Jul 1990
S.A. Builders (P) Ltd. Vs Delhi Development Authority
Delhi High Court · (1990) 2 ARBLR 318 : (1990) 42 DLT 499
High Courts27 Jul 1990
M.A. Pocker Haji Vs Union of India (UOI) and Others
Delhi High Court · (1990) 31 ECR 708
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)(i), 3(1)(iii), 9(1)Constitution of India, 1950 — Article 22(5), 226
High Courts26 Jul 1990
Puran Singh Vs Union of India and Others
Delhi High Court · (1991) CriLJ 377 : (1990) 42 DLT 305 : (1990) 19 DRJ 179 : (1990) 2 ILR Delhi 150 : (1990) 3 RCR(Criminal) 420
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts25 Jul 1990
Commissioner of Income Tax Vs Shanti Vijay and Co.
Delhi High Court · (1990) 88 CTR 87
High Courts25 Jul 1990
Peter Masih Vs Smt. Angllina Masih and another
Delhi High Court · AIR 1992 Delhi 20 : (1992) 3 RCR(Criminal) 507
High Courts25 Jul 1990
Madan Lal Anand Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 267 : (1990) 2 RCR(Criminal) 395
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts24 Jul 1990
Ved Vrata Vs Madan Lal
Delhi High Court · (1990) 42 DLT 324 : (1990) 19 DRJ 191
Delhi Rent Control Act, 1958 — Section 21
High Courts24 Jul 1990
Y.P. Bhalla Vs National Seeds Corporation Ltd.
Delhi High Court · (1990) RLR 376
High Courts24 Jul 1990
Commissioner of Income Tax Vs H.K. Sehgal
Delhi High Court · (1991) 190 ITR 131
High Courts24 Jul 1990
Rev. on Inc. and Another Vs Hosiden Laboratories (India) and Others
Delhi High Court · (1991) 1 ARBLR 24 : (1990) 42 DLT 640 : (1991) 20 DRJ 35 : (1990) 2 ILR Delhi 160 : (1990) RLR 381
High Courts23 Jul 1990
Vidya Devi and Others Vs Surinder Kumar and Others
Delhi High Court · (1991) ACJ 394 : (1990) 42 DLT 327