High Courts03 Jul 1990
Corporation Bank Vs Bahri Exports and Others
Delhi High Court · (1991) ILR Delhi 627
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 16 of 28
High Courts02 Jul 1990Allowed
Mohd. Amin Vs Union of India (UOI) and Others
Delhi High Court · (1990) 30 ECR 455
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3(1), 9(1)Constitution of India, 1950 — Article 22(5)
High Courts27 Jun 1990
Prithvi Raj Tandon Vs Subhash Chander Basra and Another
Delhi High Court · (1990) 42 DLT 68
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Jun 1990
Union of India and Others Vs Kishan Chand
Delhi High Court · (1990) 2 ARBLR 264 : (1990) 42 DLT 79
High Courts08 Jun 1990
Bansal Metal Industries Pvt. Ltd. Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1990) 42 DLT 161 : (1990) 19 DRJ 106
High Courts06 Jun 1990
Shyam Dyeing Mills (P) Ltd. and Another Vs Lt. Governor of Delhi and Others
Delhi High Court · (1990) 41 DLT 608
High Courts25 May 1990
Waisuddin Vs State (Delhi Administration)
Delhi High Court · (1991) CriLJ 134 : (1990) 42 DLT 176 : (1990) 19 DRJ 85 : (1990) 1 ILR Delhi 478 : (1990) 3 RCR(Criminal) 504
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 55
High Courts25 May 1990
Ramesh Gupta Vs Union of India and Others
Delhi High Court · (1990) CriLJ 2494 : (1990) 42 DLT 346 : (1990) 19 DRJ 193 : (1990) ILR Delhi 590 : (1990) 3 RCR(Criminal) 343
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts25 May 1990
Girisii Kakkar and Another Vs Dhakwanti and Others
Delhi High Court · (1991) CriLJ 5 : (1990) 42 DLT 167 : (1990) 2 ILR Delhi 575 : (1990) 3 RCR(Criminal) 448
High Courts25 May 1990
Ranjan Gupta Vs A.F. Ferguson and Company
Delhi High Court · (1990) 42 DLT 66
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts25 May 1990
Vivek Vs University of Delhi and Others
Delhi High Court · (1990) 42 DLT 254 : (1990) 19 DRJ 167
High Courts25 May 1990Allowed
Texmaco Ltd. Vs Arun Kumar Sharma and another
Delhi High Court · (1991) 70 CompCas 287 : (1990) 42 DLT 115 : (1990) 2 RCR(Criminal) 383
High Courts25 May 1990
Sham Sunder Vs State of Delhi
Delhi High Court · (1990) CriLJ 2370 : (1991) 1 RCR(Criminal) 66
High Courts25 May 1990
Sushila Bhatia Vs Gurbux Singh Randhir
Delhi High Court · (1990) 41 DLT 623 : (1990) 19 DRJ 80
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts24 May 1990
Continental Construction Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1990) 69 CompCas 268 : (1990) 85 CTR 116 : (1990) 185 ITR 178 : (1991) 54 TAXMAN 412
High Courts24 May 1990
Continental Construction Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (1990) 85 CTR 158 : (1990) 185 ITR 230 : (1990) 53 TAXMAN 213
Constitution of India, 1950 — Article 14, 19(1), 226Income Tax Act, 1961 — Section 80HHB, 80O
High Courts23 May 1990
Regal Traders Pvt. Ltd. and Another Vs Lt. Governor of Delhi and Others
Delhi High Court · AIR 1990 Delhi 282 : (1990) 42 DLT 44 : (1990) 2 ILR Delhi 1 : (1990) RLR 334
Delhi Land Reforms Act, 1954 — Section 155Delhi Municipal Corporation Act, 1957 — Section 312
High Courts23 May 1990
The National Thermal Power Corporation Ltd. Vs The Singer Company and Others
Delhi High Court · (1990) 2 ARBLR 1 : (1990) 42 DLT 152 : (1990) 18 DRJ 308 : (1990) 1 ILR Delhi 489
High Courts23 May 1990
Commissioner of Wealth Tax Vs Chander Bala Modi
Delhi High Court · (1991) 192 ITR 656