High Courts09 May 1990
Seema Puri and Others Vs State
Delhi High Court · (1990) 41 DLT 660 : (1990) 2 DMC 374 : (1990) 19 DRJ 347
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 18 of 28
High Courts09 May 1990
Narinder Pal Sood and Another Vs State (Delhi Administration) and Another
Delhi High Court · (1991) CriLJ 141 : (1990) 1 ILR Delhi 538 : (1990) 3 RCR(Criminal) 413 : (1991) 2 RCR(Criminal) 32 : (1990) RLR 296
High Courts08 May 1990
Subhash Chander Basra Vs Tata Consultancy Services and Others
Delhi High Court · (1990) 41 DLT 459 : (1990) 18 DRJ 341 : (1990) RLR 416
Delhi Rent Control Act, 1958 — Section 142(1)
High Courts08 May 1990Allowed
Jagjit Pal Singh Anand Vs Union of India (UOI) and Others
Delhi High Court · (1990) 31 ECR 22
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3)Constitution of India, 1950 — Article 22(5)
High Courts08 May 1990
Dr. P.P. Kapur Vs Union of India and Others
Delhi High Court · AIR 1990 Delhi 290 : (1990) 41 DLT 483 : (1990) ILR Delhi 244 : (1990) RLR 318
High Courts07 May 1990
Rajinder Kaur Bedi and Another Vs Gurdial Singh Bedi and Another
Delhi High Court · (1990) 42 DLT 259 : (1990) RLR 298
High Courts04 May 1990
Prem Singh Vs Ceeam Auto Industries
Delhi High Court · AIR 1990 Delhi 233 : (1990) 2 ARBLR 357 : (1990) 42 DLT 548 : (1990) 2 ILR Delhi 166
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 May 1990
Puneet Chander Bhasin Vs Smt. Sunita
Delhi High Court · AIR 1990 Delhi 320 : (1992) 2 DMC 485
High Courts02 May 1990Allowed
A.K. Misra and Another Vs Wearwell Cycle Co. (India) Ltd. (In Liquidation)
Delhi High Court · (1990) 05 DEL CK 0025
High Courts02 May 1990
Dr. M. P. Srivastava and another Vs Sqn. Ldr. K.V. Vashist
Delhi High Court · (1991) CriLJ 12(1)
High Courts30 Apr 1990
Municipal Corporation of Delhi Vs Ravindra Kumar Mahindra
Delhi High Court · (1991) CriLJ 2630 : (1990) 42 DLT 13 : (1991) 1 RCR(Criminal) 593
High Courts30 Apr 1990
Usha Kumari Vs Parmanand @ Prem Swami
Delhi High Court · (1990) 2 DMC 360 : (1990) 19 DRJ 358 : (1990) 2 RCR(Criminal) 398
High Courts30 Apr 1990
Tin Box Company Vs The Income Tax Appellate Tribunal and Others
Delhi High Court · (1990) 41 DLT 555 : (1990) 29 ECR 20 : (1990) 185 ITR 631 : (1990) 52 TAXMAN 391
High Courts30 Apr 1990
TIN BOX CO. Vs Income Tax APPELLATE TRIBUNAL AND OTHERS.
Delhi High Court · (1990) 84 CTR 187 : (1990) 185 ITR 630
High Courts26 Apr 1990
S. Rajdeo Singh and others Vs Union of India and Others
Delhi High Court · AIR 1991 Delhi 1 : (1990) ILR Delhi 220
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 226, 227, 300APublic Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 9(2)
High Courts25 Apr 1990
G. Lakshmikantan Vs Union of India and others
Delhi High Court · (1991) CriLJ 1067 : (1991) 2 RCR(Criminal) 328
High Courts24 Apr 1990
Farhat Hussain Vs Union Territoly of Delhi and Another
Delhi High Court · (1990) 42 DLT 237 : (1990) 19 DRJ 163
High Courts24 Apr 1990
Jatinder Kumar and others Vs State (Delhi Admn.) Delhi
Delhi High Court · (1992) CriLJ 1482 : (1990) 2 RCR(Criminal) 117
High Courts23 Apr 1990
Akhtar Ali Siddiqui and Others Vs Delhi Administration and Others
Delhi High Court · (1990) 41 DLT 330 : (1991) 61 FLR 249
High Courts23 Apr 1990
Nangia Construction India (P) Ltd. Vs National Buildings Construction Corporation Ltd. and Others
Delhi High Court · (1990) 2 BC 51 : (1992) 73 CompCas 701 : (1990) 41 DLT 359 : (1990) RLR 252