COURT ARCHIVE

Delhi High Court judgments, 1990

546 judgments · page 19 of 28

High Courts20 Apr 1990

K.P. Abdul Khader @ Kadu Vs Union of India and Others

Delhi High Court · (1990) 41 DLT 464 : (1990) 1 ILR Delhi 266 : (1990) 2 RCR(Criminal) 209

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11

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High Courts19 Apr 1990

National Industrial Development Corporation Ltd. Vs Commissioner of Income Tax

Delhi High Court · (1990) 185 ITR 528

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High Courts19 Apr 1990Dismissed

Commissioner of Income Tax Vs K.G. Hawkins

Delhi High Court · (1990) 185 ITR 593

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High Courts18 Apr 1990

Maninder Singh Vs Union of India and Others

Delhi High Court · (1990) 41 DLT 255 : (1990) 28 ECR 452 : (1990) 2 RCR(Criminal) 183

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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High Courts18 Apr 1990

Commissioner of Income Tax Vs Kabir Das Investment Co.

Delhi High Court · (1990) 185 ITR 505 : (1991) 54 TAXMAN 338

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High Courts18 Apr 1990

Rajesh Kumar Maheshwari Vs Union of India and others

Delhi High Court · (1992) 73 CompCas 155 : (1990) 41 DLT 201 : (1990) 1 ILR Delhi 209

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High Courts18 Apr 1990

Raiesh Kumar Maheshwari Vs Union of India and Others

Delhi High Court · AIR 1992 Delhi 68

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High Courts18 Apr 1990

Abdul Gafoor Vs Union of India and Others

Delhi High Court · (1990) 41 DLT 264

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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High Courts17 Apr 1990

HARI OM AGARWAL Vs Income Tax OFFICER.

Delhi High Court · (1990) 34 ITD 420

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High Courts16 Apr 1990

G.L. Khanna Vs G. Doss

Delhi High Court · (1990) 41 DLT 231

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts16 Apr 1990

Commissioner of Income Tax Vs G. Sagar Suri and Sons

Delhi High Court · (1990) 84 CTR 203 : (1990) 185 ITR 484

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High Courts16 Apr 1990Allowed

Siddiqui Khalid Ahmad Vs Union of India (UOI) and Others

Delhi High Court · (1990) 28 ECR 580

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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High Courts07 Apr 1990

Susan Leigh Beer Vs I.T.D. Corporation

Delhi High Court · (1990) 04 DEL CK 0023

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High Courts06 Apr 1990

Rati Ram and Others Vs Union of India and Others

Delhi High Court · (1991) 20 DRJ 137

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 14, 16

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High Courts06 Apr 1990

Deepak Mahajan Vs The Director of Enforcement and Another

Delhi High Court · (1991) CriLJ 1124

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Customs Act, 1962 — Section 104(2)

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High Courts06 Apr 1990

Joga Singh Vs Union of India and Others

Delhi High Court · (1990) 41 DLT 529 : (1990) 19 DRJ 28

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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High Courts06 Apr 1990

Abdul Hameed Vs State

Delhi High Court · (1990) 2 ACC 92 : (1991) ACJ 920 : (1992) 1 Crimes 83 : (1990) 41 DLT 306 : (1990) 18 DRJ 327

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High Courts06 Apr 1990

Ashqueen Vs Union of India and Others

Delhi High Court · (1990) 41 DLT 275

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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High Courts06 Apr 1990

Churiaram Aggarwal and another Vs Aggarwal Sweet Corner and another

Delhi High Court · (1990) CriLJ 2460 : (1990) 42 DLT 633 : (1990) 19 DRJ 146 : (1990) 1 ILR Delhi 274 : (1990) 2 RCR(Criminal) 388 : (1990) RLR 300

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High Courts06 Apr 1990

Sunil Dev and others Vs Delhi and District Cricket Association and others

Delhi High Court · (1994) 80 CompCas 174

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