High Courts22 Mar 1990
Engineering Projects (P) Ltd. Vs Ishwari Parsad Ganeriwala
Delhi High Court · (1990) 40 DLT 567
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 21 of 28
High Courts21 Mar 1990
Harish Kumar Vs State
Delhi High Court · (1990) 41 DLT 42 : (1990) 3 RCR(Criminal) 65
High Courts21 Mar 1990
M/s. Hans Raj Bhartiys and Co. and others Vs Union of India and another
Delhi High Court · AIR 1991 Delhi 83 : (1990) 41 DLT 284
High Courts21 Mar 1990
Iians Raj Bhartiya and Co. and Others Vs Union of India and Another
Delhi High Court · (1990) 1 ILR Delhi 292
High Courts21 Mar 1990
Goodyear India Ltd. and Another Vs Union of india and Others
Delhi High Court · (1990) 41 DLT 194 : (1990) 49 ELT 39
High Courts20 Mar 1990
T.M. Apartments Pvt. Ltd. and Another Vs Delhi Development Authority and Others
Delhi High Court · (1990) 41 DLT 139
Delhi Development Act, 1957 — Section 31A
High Courts20 Mar 1990
Subhash Ch. Kakkar Vs D.S.I.D.C.
Delhi High Court · (1990) RLR 342
Arbitration Act, 1940 — Section 41
High Courts20 Mar 1990
Assistant Commissioner of Income Tax Vs Belco Engineers (P.) Ltd.
Delhi High Court · (1991) 54 TAXMAN 152
Income Tax Act, 1961 — Section 276C, 276C(1), 277
High Courts20 Mar 1990
M/s. T.M. Apartments Pvt. Ltd. and another Vs Delhi Development Authority and Others
Delhi High Court · AIR 1990 Delhi 247 : (1990) ILR Delhi 431 : (1990) RLR 345
High Courts20 Mar 1990
Amrit Lal Suri Vs C.P. Gupta
Delhi High Court · AIR 1990 Delhi 224 : (1991) ILR Delhi 150
Specific Relief Act, 1963 — Section 10, 20
High Courts20 Mar 1990
Ram Khilawan Vs State (Delhi Admn.)
Delhi High Court · (1990) CriLJ 2175 : (1990) 1 ILR Delhi 310
High Courts19 Mar 1990
Commissioner of Wealth Tax Vs R.S. Chaudhry
Delhi High Court · (1990) 184 ITR 611
High Courts19 Mar 1990
Savitri Devi and Others Vs Shanti Devi
Delhi High Court · (1990) 41 DLT 323 : (1990) 2 DMC 438
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Mar 1990
M/s. P.N. B. Finance Ltd. Vs Shital Prasad Jain and others
Delhi High Court · AIR 1991 Delhi 13 : (1990) 2 BC 228 : (1990) 69 CompCas 196 : (1990) 41 DLT 452 : (1990) 1 ILR Delhi 325 : (1990) 185 ITR 298
Benami Transactions (Prohibition) Act, 1988 — Section 4, 6Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 7 Rule 11Transfer of Property Act, 1882 — Section 53
High Courts19 Mar 1990
P.N.B. Finance Ltd. Vs Shital Prasad Jain and others
Delhi High Court · AIR 1991 Delhi 13 : (1990) 2 BC 228 : (1990) 69 CompCas 196 : (1990) 41 DLT 452 : (1990) 1 ILR Delhi 325 : (1990) 185 ITR 298
High Courts19 Mar 1990
Commissioner of Income Tax Vs I.P. Choudhary
Delhi High Court · (1990) 84 CTR 109 : (1990) 185 ITR 451
High Courts19 Mar 1990
Punjab National Bank Finance Ltd. Vs Shital Prasad Jain and Others
Delhi High Court · (1990) 19 DRJ 10
High Courts19 Mar 1990
David R. Hall Vs State (Delhi Administration)
Delhi High Court · (1991) CriLJ 143 : (1990) 41 DLT 161 : (1990) 1 ILR Delhi 318
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 33, 55
High Courts16 Mar 1990
Mahadev Francis Vs Mary and Another
Delhi High Court · (1990) 41 DLT 121 : (1990) 2 DMC 291 : (1990) 19 DRJ 306