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Delhi High Court judgments, 1990

546 judgments · page 22 of 28

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High Courts16 Mar 1990

Jagat Singh Vs Wealth Tax Officer Jai Singh Vs Wealth Tax Officer

Delhi High Court · (1990) 83 CTR 121 : (1990) ILR Delhi 547 : (1990) 185 ITR 242 : (1990) 52 TAXMAN 54

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High Courts16 Mar 1990

Pushpa Grover Vs Delhi Development Authority and Another

Delhi High Court · (1990) 41 DLT 171 : (1990) RLR 245

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High Courts15 Mar 1990

Harish Kumar Vs Registrar, Delhi High Court and Another

Delhi High Court · (1990) 41 DLT 130 : (1992) 1 LLJ 148

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 14
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High Courts15 Mar 1990

Adarsh Marwah and Another Vs Nehar Ranjan Bhattacharya and Another

Delhi High Court · (1990) 41 DLT 167 : (1990) 29 ECR 11 : (1990) 2 ILR Delhi 617 : (1990) 2 RCR(Criminal) 112

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High Courts15 Mar 1990

Harish Kumar Vs Registrar, Delhi High Court and another

Delhi High Court · (1990) 41 DLT 130 : (1992) 1 LLJ 148

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High Courts15 Mar 1990

Subhash Chander Vs State

Delhi High Court · (1990) 41 DLT 430 : (1990) 18 DRJ 330

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High Courts13 Mar 1990

Defee Marek Vs Union of India (UOI) and Others

Delhi High Court · (1990) 28 ECR 459

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
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High Courts13 Mar 1990

Ajudhia Textile Mills and others Vs Presiding Officer, Labour Court and another

Delhi High Court · (1991) 1 LLJ 218

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High Courts13 Mar 1990

M/s. Chelsea Mills and others Vs M/s. Chorus Girl Inc.

Delhi High Court · (1990) 41 DLT 142 : (1990) 2 RCR(Criminal) 82

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High Courts13 Mar 1990

General Manager, Ajudhia Textile Mills and Others Vs Presiding Officer, Labour Court and Another

Delhi High Court · (1990) 41 DLT 94 : (1991) 61 FLR 216

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High Courts13 Mar 1990

Mschelska Mills Mothers Vs Chorus Girl Inc.

Delhi High Court · AIR 1991 Delhi 129 : (1990) 1 BC 468 : (1990) 2 DLT 88 : (1990) ILR Delhi 337 : (1990) RLR 340

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High Courts12 Mar 1990

Raj Rani Vs Roop Kumar

Delhi High Court · (1990) 41 DLT 266 : (1990) 2 DMC 142 : (1990) 18 DRJ 325

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High Courts12 Mar 1990

ANUJ (TOFFEE) GARG Vs Income Tax OFFICER.

Delhi High Court · (1990) 33 ITD 460 : (1990) 37 TTJ 208

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High Courts12 Mar 1990

Virender Kumar Babley Vs State (Delhi Administration)

Delhi High Court · (1990) 3 Crimes 552 : (1990) 41 DLT 650 : (1990) 19 DRJ 68

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High Courts12 Mar 1990

P. Ranjitha Vs University Grants Commission and Others

Delhi High Court · (1990) 41 DLT 444

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High Courts09 Mar 1990

Narender Singh Oberoi Vs Hari Dass Sood and Another

Delhi High Court · (1990) 41 DLT 354

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
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High Courts09 Mar 1990

Union of India (UOI) Vs Customs, Excise and Gold (Control) Appellate Tribunal and Others

Delhi High Court · (1990) 29 ECR 152

Advocates Act, 1961 — Section 38Constitution of India, 1950 — Article 12, 14, 21Customs Act, 1962 — Section 11, 11(2)(i), 11(2)(j), 11A, 128(1)(a)
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High Courts09 Mar 1990

Krishan Kumar Vs Harnam Dass and Others

Delhi High Court · (1990) ILR Delhi 343

Benami Transactions (Prohibition) Act, 1988 — Section 2, 4(2)
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High Courts09 Mar 1990

Ghanshyam Singh Vs Union of India and Others

Delhi High Court · AIR 1991 Delhi 59 : (1990) 41 DLT 96

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High Courts09 Mar 1990

Hindustan Photo Films Mfg. Co. Ltd. and Union of India Vs Cegat

Delhi High Court · (1990) 50 ELT 234

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