High Courts22 Feb 1990
Engineering Projects (I) Ltd. Vs I.D. Ganeriwala
Delhi High Court · (1990) RLR 180
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 24 of 28
High Courts22 Feb 1990
R. Balamma Vs Delhi Administration and Others
Delhi High Court · (1990) 40 DLT 409
Constitution of India, 1950 — Article 226
High Courts20 Feb 1990
N.K. Abdu Salam Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 513
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts20 Feb 1990
Praveen Malhotra Vs State
Delhi High Court · (1990) CriLJ 2184 : (1990) 41 DLT 418 : (1990) 2 DMC 82 : (1990) 18 DRJ 192 : (1991) 1 RCR(Criminal) 25
High Courts19 Feb 1990
Jawahar Lal Khanna Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 502
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Feb 1990
S.P. Timber Industries Vs Union of India and Another
Delhi High Court · AIR 1990 Delhi 312 : (1991) 1 ARBLR 136 : (1990) 40 DLT 471 : (1990) 18 DRJ 301
High Courts19 Feb 1990
Indo Devi and Others Vs Panna Lal and Others
Delhi High Court · (1990) 41 DLT 18
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts19 Feb 1990
Barski Marek Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 475
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts16 Feb 1990
Laurence Vignard Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 539
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts16 Feb 1990
Om Saran etc. Vs Satya Dhawan
Delhi High Court · (1990) CriLJ 1639 : (1990) RLR 174
High Courts16 Feb 1990
Punjab and Sind Bank Vs Ram Prakash Jagdish Chander and Others
Delhi High Court · (1990) 40 DLT 497 : (1990) 18 DRJ 265 : (1990) RLR 219
High Courts16 Feb 1990
Khera Handloom Supply Vs O.B. Exports and Others
Delhi High Court · (1990) 41 DLT 343 : (1990) 18 DRJ 337
High Courts16 Feb 1990
Smart P. Ltd. Vs Income Tax Appellate Tribunal
Delhi High Court · (1990) 82 CTR 34 : (1990) 41 DLT 407 : (1990) 182 ITR 384 : (1990) 49 TAXMAN 43
High Courts16 Feb 1990
State Bank of India Vs Amritsar Engineering Works and Others
Delhi High Court · (1990) 1 BC 288 : (1990) 40 DLT 463
High Courts16 Feb 1990
Ram Karan and Another Vs Roshan Lal and Others
Delhi High Court · (1990) 40 DLT 473 : (1990) 18 DRJ 303
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts16 Feb 1990
Ranbir Singh Vs State
Delhi High Court · (1990) 3 Crimes 207 : (1990) 41 DLT 179 : (1990) 18 DRJ 234 : (1990) 3 RCR(Criminal) 139
High Courts15 Feb 1990
Commissioner of Wealth Tax Vs Prithvi Raj
Delhi High Court · (1990) 87 CTR 78 : (1990) 185 ITR 368
High Courts15 Feb 1990
State Bank of India Vs S.S. Plyboard Udyog and others
Delhi High Court · (1990) 1 BC 315 : (1990) 40 DLT 442 : (1990) 18 DRJ 258
High Courts15 Feb 1990
Zalmay Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 517
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 482