High Courts31 Jan 1990
Commissioner of Income Tax Vs Modi Industries Ltd.
Delhi High Court · (1990) 184 ITR 318
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 26 of 28
High Courts31 Jan 1990
Jaipal Singh and Others Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 415
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Jan 1990
Ravinder Singh Vs Union of India and Others
Delhi High Court · (1990) 41 DLT 84 : (1990) 1 ILR Delhi 65
High Courts30 Jan 1990
Kailash Nath and Associate Vs Ram Nath and Others
Delhi High Court · (1990) 41 DLT 498 : (1990) 19 DRJ 19 : (1990) 1 ILR Delhi 69
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts30 Jan 1990
WINGS WEAR (P.) LTD. Vs Income Tax OFFICER.
Delhi High Court · (1990) 33 ITD 41
High Courts30 Jan 1990
Dhanjit Vadra Vs Smt. Beena Vadra
Delhi High Court · AIR 1990 Delhi 146 : (1990) 18 DRJ 199 : (1990) 1 ILR Delhi 386 : (1990) RLR 167
High Courts30 Jan 1990
V.P. Mehta Vs Mahanagar Telephone Nigam Ltd. and Another
Delhi High Court · AIR 1990 Delhi 169 : (1990) 1 ILR Delhi 13 : (1990) RLR 195
High Courts29 Jan 1990
Mahesh Kumar Chauhan @ Banti Vs Union of India and Others
Delhi High Court · (1990) 41 DLT 628 : (1990) 2 ILR Delhi 342
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Jan 1990
Modi Rubber Ltd. Vs Union of India
Delhi High Court · (1990) 27 ECC 109 : (1990) 29 ECR 26 : (1990) 49 ELT 30
High Courts24 Jan 1990Dismissed
Commissioner of Wealth Tax Vs R.K. Gupta
Delhi High Court · (1990) 87 CTR 93 : (1990) 183 ITR 640 : (1990) 52 TAXMAN 373
High Courts23 Jan 1990
Chhatar Singh Vs Delhi Development Authority and Others
Delhi High Court · (1990) 41 DLT 329
Constitution of India, 1950 — Article 226
High Courts23 Jan 1990
Prakash Wati Vs Mahavir Singh Kakkar
Delhi High Court · (1990) 41 DLT 317
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts22 Jan 1990
Arun Nirula and Others Vs University of Delhi and Others
Delhi High Court · (1990) 40 DLT 466
High Courts22 Jan 1990
Andhra Cement Co. Ltd. and Another Vs Union of India and Others
Delhi High Court · (1990) 41 DLT 21
High Courts22 Jan 1990
Siianti Swaroop Singhal Vs Delhi Development Authority and Another
Delhi High Court · (1990) 40 DLT 337
Constitution of India, 1950 — Article 226
High Courts22 Jan 1990
K.S. Bawa Vs Director of Enforcement
Delhi High Court · (1990) CriLJ 1068 : (1990) 1 ILR Delhi 79 : (1990) 2 RCR(Criminal) 415 : (1990) RLR 150
Foreign Exchange Regulation Act, 1947 — Section 5
High Courts19 Jan 1990
Income Tax OFFICER Vs DELHI CLOTH MILL LTD.
Delhi High Court · (1990) 33 ITD 44
High Courts18 Jan 1990
Commissioner of Income Tax Vs J.K. Synthetic Ltd.
Delhi High Court · (1990) 183 ITR 479