High Courts18 Jan 1990
G.S. Saxena Vs Delhi Development Authority and Another
Delhi High Court · (1990) 40 DLT 354 : (1990) RLR 148
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 27 of 28
High Courts17 Jan 1990
Pallickal Kunhamu Abdul Latheef Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 527
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts17 Jan 1990
Sushil Ansal and Sons Vs Commissioner of Income Tax
Delhi High Court · (1990) 81 CTR 354 : (1990) 183 ITR 443 : (1990) 51 TAXMAN 343
High Courts17 Jan 1990
Commissioner of Income Tax Vs Triveni Engineering Works Ltd.
Delhi High Court · (1990) 183 ITR 437
High Courts16 Jan 1990
Commissioner of Income Tax Vs Sita Ram Arvind Kumar
Delhi High Court · (1990) 82 CTR 24 : (1990) 183 ITR 431 : (1990) 52 TAXMAN 439
High Courts16 Jan 1990
Commissioner of Wealth Tax Vs M.K. Gupta
Delhi High Court · (1990) 185 ITR 393
High Courts16 Jan 1990
Hardayal Singh Mehta and another Vs M.C.D. and others
Delhi High Court · AIR 1990 Delhi 170
High Courts15 Jan 1990
Ved Parkash Vs State
Delhi High Court · (1990) 3 Crimes 212 : (1990) 41 DLT 62 : (1990) 1 ILR Delhi 435 : (1990) 3 RCR(Criminal) 636
High Courts15 Jan 1990
Commissioner of Income Tax Vs Raghubir Saran Charitable Trust
Delhi High Court · (1990) 183 ITR 297
High Courts15 Jan 1990
Arjun Dass and Sons Vs Commissioner of Income Tax
Delhi High Court · (1990) 82 CTR 334 : (1990) 183 ITR 118 : (1990) 51 TAXMAN 311
High Courts12 Jan 1990Dismissed
Delhi Transport Corporation and Another Vs Amarjit Kaur
Delhi High Court · (1990) ACJ 474
High Courts11 Jan 1990
Shanti Vijay and Co. Vs Commissioner of Income Tax
Delhi High Court · (1990) 183 ITR 154
High Courts11 Jan 1990
Commissioner of Income Tax Vs Mukul Jain Medical Institute
Delhi High Court · (1990) 82 CTR 158 : (1990) 183 ITR 89
High Courts11 Jan 1990
Commissioner of Gift Tax Vs Dr. (Kaviraj) Khajan Chand
Delhi High Court · (1990) 88 CTR 233 : (1990) 182 ITR 469
High Courts10 Jan 1990
Commissioner of Income Tax Vs Orient Enterprises
Delhi High Court · (1990) 185 ITR 156
High Courts10 Jan 1990
Commissioner of Income Tax Vs K.L. Bhatia
Delhi High Court · (1990) 84 CTR 152 : (1991) 187 ITR 644
High Courts10 Jan 1990
Commissioner of Wealth Tax Vs Sharbati Devi Jhalani
Delhi High Court · (1990) 84 CTR 133 : (1990) 182 ITR 487 : (1990) 52 TAXMAN 12
High Courts09 Jan 1990
Ram Avtar Vs Union of India and Others Varinder Singh Batra Vs Union of India and Others Mahavir Singh Saluja Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 523 : (1990) 1 ILR Delhi 88
Customs Act, 1962 — Section 108
High Courts09 Jan 1990
Hindustan Times Limited Vs Ashok Kumar Aggarwal and Another
Delhi High Court · (1990) CriLJ 1563 : (1991) 1 DRJ 246 Supp : (1991) 2 RCR(Criminal) 598