High Courts14 Feb 1990
Union of India Vs S.P. Aggarwal and Another
Delhi High Court · (1990) 40 DLT 562
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 25 of 28
High Courts13 Feb 1990
Ram Kishore Vs State
Delhi High Court · (1990) 41 DLT 86 : (1990) 1 ILR Delhi 1 : (1990) RLR 154
High Courts13 Feb 1990
Sameer Leasing Co. Ltd. Sing Co. Ltd. Vs Chairman, Central Board of Direct Taxes and others
Delhi High Court · (1990) 84 CTR 7 : (1990) 185 ITR 129 : (1990) 53 TAXMAN 265
High Courts09 Feb 1990
Sunita @ Sudesh Vs Kapil Dev and Others
Delhi High Court · (1990) 40 DLT 418 : (1990) 2 DMC 1 : (1990) 18 DRJ 278
High Courts09 Feb 1990
S.M. Malik and Others Vs State and Another
Delhi High Court · (1990) CriLJ 1919 : (1990) 41 DLT 504 : (1990) 19 DRJ 25 : (1990) 3 RCR(Criminal) 702
High Courts09 Feb 1990
Commissioner of Income Tax Vs Delton Sales P. Ltd.
Delhi High Court · (1990) 83 CTR 141 : (1990) 185 ITR 79
Income Tax Act, 1961 — Section 256(2), 37
High Courts09 Feb 1990
Gurdip Singh Vs State
Delhi High Court · (1990) 3 RCR(Criminal) 289 : (1990) RLR 162
High Courts08 Feb 1990
Ravinder Kumar Vs Administrator of Delhi and another
Delhi High Court · (1990) CriLJ 2212
High Courts08 Feb 1990
Rajender Nath Bhaskar and another Vs Bhaskar Stoneware Pipes (P.) Ltd. and others
Delhi High Court · (1990) 68 CompCas 256 : (1990) RLR 158
High Courts05 Feb 1990
New Delhi Municipal Corporation Vs Pramod Kumar and Others
Delhi High Court · (1990) 41 DLT 450 : (1990) 19 DRJ 1 : (1990) RLR 160
High Courts05 Feb 1990
State (Delhi Administration) Vs Ramesh Kumar
Delhi High Court · (1990) RLR 177
High Courts05 Feb 1990
Rajinder Kumar Khanna Vs The Oriental Insurance Co. and another
Delhi High Court · AIR 1990 Delhi 278 : (1990) 68 CompCas 680 : (1990) 41 DLT 176
High Courts05 Feb 1990
Commissioner of Income Tax, Delhi (Central-2) Vs Mrs. Sunita Vachani
Delhi High Court · (1990) 84 CTR 18 : (1990) 184 ITR 121 : (1990) 52 TAXMAN 326
High Courts05 Feb 1990
Ramavtar Motilal Jangid Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 558
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(J)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Feb 1990
Surrrindra Stein Malt Co. Ltd. Vs Uttar Pradesh Financial Corporation and Another
Delhi High Court · (1990) 1 BC 406 : (1990) 41 DLT 586
High Courts01 Feb 1990
Ram Singh and Another Vs State
Delhi High Court · (1990) 41 DLT 600 : (1990) 19 DRJ 72
High Courts31 Jan 1990
Ravinder Singh Vs Union of India (UOI) and Others
Delhi High Court · (1990) 30 ECR 190
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts31 Jan 1990
Flowmore Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1990) 184 ITR 274
High Courts31 Jan 1990
Ram Kishan Vs Ram Lal
Delhi High Court · (1990) 18 DRJ 190
Delhi Rent Control Act, 1958 — Section 15(1)