High Courts23 May 1990
State (Delhi Admn.) Vs Pawan Kumar Chopra and another
Delhi High Court · (1990) CriLJ 2417 : (1990) 3 RCR(Criminal) 329
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 17 of 28
High Courts21 May 1990
Greater Kailash-II Welfare Association and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1990) 42 DLT 87
High Courts21 May 1990
State (Delhi Administration) Vs Ram Singh
Delhi High Court · (1990) 42 DLT 183 : (1990) 19 DRJ 103
High Courts18 May 1990
Raunaq International Ltd. Vs National Aluminium Co. Ltd.
Delhi High Court · (1990) 05 DEL CK 0016
High Courts17 May 1990
Ahuja Property Developers (P) Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1990) 42 DLT 474
Municipal Corporation Act, 1957 — Section 345A
High Courts16 May 1990
Vinod Kumar Jain Vs State
Delhi High Court · (1991) CriLJ 669 : (1990) 42 DLT 186 : (1990) 19 DRJ 121 : (1990) 1 ILR Delhi 505 : (1990) 3 RCR(Criminal) 82
High Courts15 May 1990
Commissioner of Income Tax Vs Associated India Exports
Delhi High Court · (1992) 107 CTR 170 : (1991) 188 ITR 125
High Courts15 May 1990
Commissioner of Income Tax Vs Goyal Gases P. Ltd.
Delhi High Court · (1991) 96 CTR 154 : (1991) 188 ITR 216
High Courts14 May 1990
Continental Construction Ltd. Vs Union of India and others
Delhi High Court · (1990) 05 DEL CK 0040
High Courts12 May 1990
M.P. Srivastava and Another Vs K.V. Vashist
Delhi High Court · (1990) ILR Delhi 530 : (1991) 1 RCR(Criminal) 472 : (1990) RLR 293
High Courts11 May 1990
Sunder Lal Vs Rehabilitaton Ministery Employees Co-operative House Building Society Ltd. and Others
Delhi High Court · (1990) 42 DLT 82
High Courts11 May 1990
Rehabilitation Ministry Employees Cooperative House Building Society Ltd. Vs Lt. Governor and Others
Delhi High Court · (1990) 2 ARBLR 200 : (1990) 42 DLT 72
Delhi Co-operative Societies Rules, 1973 — Rule 36
High Courts11 May 1990
Swaraj Soni Vs Rehabilitation Ministry Employees Cooperative House Building Society Ltd. and Another
Delhi High Court · (1990) 42 DLT 261
Constitution of India, 1950 — Article 226
High Courts11 May 1990
Rehabilitation Ministry Employees Cooperative House Building Society Limited Vs V.K. Bansal and Others
Delhi High Court · (1990) 42 DLT 76
High Courts11 May 1990
Gurbachan Singh Vs Rehabilitation Ministry Employees Co-Operative House Building Society Ltd. and Others
Delhi High Court · (1991) 45 DLT 689
Constitution of India, 1950 — Article 226
High Courts10 May 1990
B.S. Bhatnagar Vs Chairman, Delhi Development Authority
Delhi High Court · (1990) RLR 355
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts10 May 1990
Surindra Alloys Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1991) ILR Delhi 420
High Courts10 May 1990
Sharvati Devi Vs Shiv Kumar and Another
Delhi High Court · (1990) 2 Crimes 685 : (1990) 42 DLT 113 : (1990) 19 DRJ 82 : (1990) 2 RCR(Criminal) 339
High Courts10 May 1990
Mahashian DL Hatti (Pvt.) Ltd. Vs State (Delhi Administration)
Delhi High Court · (1992) CriLJ 1048 : (1990) 1 ILR Delhi 534 : (1992) 2 RCR(Criminal) 237