High Courts23 Jul 1990
Commissioner of Income Tax Vs Modi Pon Ltd.
Delhi High Court · (1991) 192 ITR 690
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 15 of 28
High Courts23 Jul 1990
Commissioner of Income Tax Vs J.K. Synthetics Ltd. (No. 1)
Delhi High Court · (1990) 07 DEL CK 0016
High Courts23 Jul 1990
Mange Ram and Another Vs State
Delhi High Court · (1990) 42 DLT 273 : (1990) 19 DRJ 155 : (1990) 2 ILR Delhi 52 : (1990) 3 RCR(Criminal) 339
High Courts22 Jul 1990
N.C. Bhalla and Others Vs R.C. Bhalla and Others
Delhi High Court · (1990) 2 ARBLR 395 : (1990) 42 DLT 329
High Courts20 Jul 1990
Escorts Limited Vs Sai Autos and Others
Delhi High Court · (1991) 72 CompCas 483 : (1990) 42 DLT 446 : (1990) RLR 430
High Courts19 Jul 1990
Mohd. Liaqat Vs Delhi Administration and Another
Delhi High Court · (1990) 42 DLT 644
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts18 Jul 1990
Lal Chand and Another Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 311 : (1990) 19 DRJ 177
High Courts17 Jul 1990
K.N. Aggarwal Vs State
Delhi High Court · (1990) 42 DLT 285 : (1990) 2 RCR(Criminal) 411
High Courts12 Jul 1990
R.P. Sharma and Others Vs State
Delhi High Court · (1990) 42 DLT 241 : (1990) 2 DMC 390 : (1990) 19 DRJ 160
High Courts12 Jul 1990
Harjit Singh Vs State and Others
Delhi High Court · (1990) 42 DLT 224 : (1990) 19 DRJ 136
High Courts12 Jul 1990
Girija Prashad Vs Union of India
Delhi High Court · (1990) 42 DLT 228 : (1990) 19 DRJ 145
High Courts11 Jul 1990
Kalliyathu Kittapan Chandresekharan Vs Union of India
Delhi High Court · (1990) 42 DLT 281
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts10 Jul 1990
B.K. Chakravarty Vs Bijaya Gurung
Delhi High Court · (1990) 42 DLT 220 : (1990) 19 DRJ 139
High Courts10 Jul 1990
Om Prakash and Others Vs Bhagwan and Others
Delhi High Court · (1990) 42 DLT 226 : (1990) 19 DRJ 138 : (1991) RLR 106
Delhi Rent Control Act, 1958 — Section 15(1)
High Courts09 Jul 1990Allowed
Shiv Shankar Gupta Vs Union of India (UOI) and Others
Delhi High Court · (1990) 30 ECR 169
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts09 Jul 1990
Jogeshwar Dyal Vs Union of India (UOI) and Others
Delhi High Court · (1990) 30 ECR 168
High Courts09 Jul 1990
Birla Cotton Spinning and Weaving Mills Ltd. Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 332
High Courts06 Jul 1990
N.K. Srivastava Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1991) 43 DLT 64 : (1991) 62 FLR 449
Constitution of India, 1950 — Article 14
High Courts05 Jul 1990
New Delhi Municipal Corporation Vs Shanti Brothers Jewellers
Delhi High Court · (1990) 42 DLT 490 : (1991) 20 DRJ 6