High Courts15 Nov 1990
U.L. Kalsi Vs K.S. Bhattacharya
Delhi High Court · (1991) 43 DLT 215
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments, 1990
546 judgments · page 4 of 28
High Courts15 Nov 1990
Suraj Prakash Vs Union of India and Others
Delhi High Court · (1991) ILR Delhi 544
High Courts15 Nov 1990
Kold Hold Industries Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1991) 91 CTR 161 : (1991) 192 ITR 62
High Courts14 Nov 1990
Psb Finance and Investment Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1991) 191 ITR 41
High Courts14 Nov 1990
Union of India and Another Vs Major K.K. Taneja
Delhi High Court · AIR 1992 Delhi 192
High Courts14 Nov 1990
J. K. Synthetics Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1991) 190 ITR 532
High Courts13 Nov 1990
Krishan Kumar Vs Delhi Development Authority
Delhi High Court · (1991) 43 DLT 218
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 26
High Courts13 Nov 1990
Canara Bank Vs Steron Castings Industries and others
Delhi High Court · AIR 1991 Delhi 211
High Courts13 Nov 1990
Vidya Prakash Chopra Vs Khushiram
Delhi High Court · (1991) 43 DLT 616
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts12 Nov 1990
Reeta Kumari Vs Mahanagar Telephone Nigam Limited and Another
Delhi High Court · (1991) 43 DLT 199
High Courts12 Nov 1990
Popular Jewellers Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 155
High Courts11 Nov 1990
Satish Kumar Sharma Vs Delhi Administration and Others
Delhi High Court · (1992) CriLJ 950
High Courts09 Nov 1990
Balvinder Singh Vs Union of India and Others
Delhi High Court · (1992) CriLJ 93 : (1992) 1 RCR(Criminal) 567
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9(1)
High Courts09 Nov 1990
Rohitas Kumar and Others Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 99
Constitution of India, 1950 — Article 226
High Courts09 Nov 1990
D.C.M. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1991) 91 CTR 153 : (1991) 189 ITR 509
High Courts08 Nov 1990
Pushp Trading Co. Vs Commissioner of Income Tax
Delhi High Court · (1991) 92 CTR 258 : (1991) 190 ITR 618
High Courts08 Nov 1990
State Bank of India Vs Madan Lal Mehta and Others
Delhi High Court · (1991) 1 BC 380 : (1991) 43 DLT 358
High Courts08 Nov 1990
Harbans Singh and Others Vs Union of India and Others
Delhi High Court · (1991) 43 DLT 716
Land Acquisition Act, 1894 — Section 11A
High Courts08 Nov 1990
Commissioner of Income Tax Vs J. and S. (P.) Ltd.
Delhi High Court · (1991) 92 CTR 211 : (1992) 193 ITR 572 : (1991) 54 TAXMAN 513
High Courts07 Nov 1990
Nanak Chand Vs State
Delhi High Court · (1992) CriLJ 55 : (1992) 1 RCR(Criminal) 412 : (1991) RLR 62