High Courts16 Dec 1994
Ram Kishore Vs State
Delhi High Court · (1995) 1 AD 96 : (1995) 57 DLT 196 : (1995) 2 RCR(Criminal) 155
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 2 of 43
High Courts15 Dec 1994
R.K. Khanna and Others Vs International Airports Authority of India and Others
Delhi High Court · (1995) 1 AD 85 : (1995) 1 ARBLR 148 : (1995) 57 DLT 191 : (1995) 32 DRJ 163
High Courts15 Dec 1994
M.A. Merachant Vs The State (C.B.I.)
Delhi High Court · (1995) CriLJ 2866 : (1995) 1 Crimes 453 : (1995) 32 DRJ 59 : (1995) 2 RCR(Criminal) 256
High Courts15 Dec 1994
Shakti Singh and Others Vs State
Delhi High Court · (1995) 57 DLT 731
Penal Code, 1860 (IPC) — Section 147
High Courts15 Dec 1994
Vrat Pmil Gupta Vs The Board of Governors (ITT) Delhi
Delhi High Court · (1995) ILR Delhi 361
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17, 151Road Transport Corporations Act, 1950 — Section 3
High Courts15 Dec 1994
Paramount Publicity (P) Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1995) 1 AD 91 : (1995) 57 DLT 183 : (1995) 32 DRJ 185
High Courts15 Dec 1994
Delhi Development Authority Vs M/s. Sudhir Brothers
Delhi High Court · (1995) 57 DLT 474 : (1995) 32 DRJ 366
High Courts14 Dec 1994
V.K. Construction Works Ltd. Vs Army Welfare Housing Organisation and Another
Delhi High Court · (1995) 1 AD 165 : (1995) 1 ARBLR 184 : (1995) 57 DLT 93 : (1995) 32 DRJ 712
High Courts14 Dec 1994
M/s. V.K. Construction Works Ltd. Vs Army Welfare Housing Organisation and another
Delhi High Court · (1995) 1 AD 165 : (1995) 1 ARBLR 184 : (1995) 57 DLT 93 : (1995) 32 DRJ 712
High Courts14 Dec 1994
Modi Carpets Limited Vs Union of India
Delhi High Court · (1995) 1 AD 175 : (1995) 58 DLT 481 : (1995) 32 DRJ 14 : (1997) 91 ELT 285
High Courts13 Dec 1994
Kishan Singh Vs Madan Jha, Financial Commissioner and Others
Delhi High Court · (1995) 57 DLT 139 : (1995) 110 PLR 7
High Courts13 Dec 1994
By Ford Leasing Ltd. Vs Union of India and Others
Delhi High Court · (1995) 57 DLT 623
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 4(2)
High Courts13 Dec 1994
State Bank of India Vs Punjab National Bank
Delhi High Court · (1996) 1 BC 251 : (1995) 57 DLT 55
Contract Act, 1872 — Section 72Negotiable Instruments Act, 1881 (NI) — Section 131
High Courts13 Dec 1994
Delhi Development Authority Vs Suri and Suri Private Ltd.
Delhi High Court · (1995) 57 DLT 129 : (1995) 110 PLR 5
Constitution of India, 1950 — Article 227
High Courts13 Dec 1994
Cadila Laboratories Ltd. Vs The Customs, Excise and (Gold) Control Appellate Tribunal, The Collector of Central Excise and Customs, Vadodhar, Gujrat
Delhi High Court · (1995) 33 DRJ 207 : (1995) RLR 270
Central Excises and Salt Act, 1944 — Section 35F
High Courts12 Dec 1994
Bajaj Departmental Store Vs Municipal Corporation of Delhi
Delhi High Court · (1995) 1 AD 1 : (1995) 57 DLT 69 : (1995) 32 DRJ 57
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts12 Dec 1994
Commissioner of Income Tax Vs Dalmia Industries Ltd.
Delhi High Court · (1995) 80 TAXMAN 301
Income Tax Act, 1961 — Section 40A(5)
High Courts12 Dec 1994
Union of India Vs Sohan Singh Sethi and Sons
Delhi High Court · (1995) 1 AD 268 : (1995) 1 ARBLR 153 : (1995) 32 DRJ 99
High Courts12 Dec 1994
Samyukta Bharat Housing Development Corporation (P) Ltd. Vs Smrithi Grih Nirman Sahakari Sansathan Mth. and others
Delhi High Court · (1995) 1 AD 251 : (1995) 1 ARBLR 161 : (1995) 57 DLT 653
High Courts12 Dec 1994
Union of India Vs M/s. Sohan Singh Sethi and Sons
Delhi High Court · (1995) 1 AD 268 : (1995) 1 ARBLR 153 : (1995) 32 DRJ 99