High Courts02 Dec 1994
Samgeeta Sharma Vs University of Delhi and Others
Delhi High Court · (1995) 1 AD 137 : (1995) 57 DLT 80
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 4 of 43
High Courts02 Dec 1994
Bhasin Construction Co. (P) Ltd. Vs National Thermal Power Corporation Ltd.
Delhi High Court · (1994) 4 AD 1135 : (1995) 32 DRJ 438
High Courts02 Dec 1994
National Thermal Power Corporation Vs Bhasin Construction Co. (P.) Ltd.
Delhi High Court · (1994) 12 DEL CK 0031
High Courts02 Dec 1994
Kochar Oil Mills Ltd. Vs Chhatar Extractions Ltd. and Others
Delhi High Court · (1994) 4 AD 1081 : (1995) 1 ARBLR 120 : (1994) 56 DLT 713 : (1994) 31 DRJ 705
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts02 Dec 1994
Naresh Kumar Vs Union of India and Others
Delhi High Court · (1994) 4 AD 1084 : (1994) 56 DLT 746 : (1994) 31 DRJ 621
Delhi Municipal Corporation Act, 1957 — Section 115(4)
High Courts02 Dec 1994
Ajay Singh Vs State
Delhi High Court · (1994) 56 DLT 716 : (1994) 31 DRJ 564
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts02 Dec 1994
Amarjit Singh and Another Vs State (Delhi Administration)
Delhi High Court · (1994) 4 AD 1171 : (1995) CriLJ 1623 : (1995) 1 Crimes 777 : (1995) 32 DRJ 110 : (1995) 2 RCR(Criminal) 578
Criminal Procedure Code, 1973 (CrPC) — Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Dec 1994
Flora Bose Vs Suprotik Bose
Delhi High Court · (1995) 58 DLT 224 : (1995) 32 DRJ 290
Specific Relief Act, 1963 — Section 22
High Courts01 Dec 1994
Modi Alkalies and Chemicals Vs ''K.'' Line and Another
Delhi High Court · (1995) 57 DLT 477 : (1995) 110 PLR 26
High Courts01 Dec 1994
Mazahir Abbas Vs Union of India and Another
Delhi High Court · (1994) 4 AD 1125 : (1995) 1 Crimes 166 : (1994) 31 DRJ 530 : (1995) 2 RCR(Criminal) 575
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Penal Code, 1860 (IPC) — Section 120B, 217, 219, 323, 325
High Courts01 Dec 1994
Phoolan Devi Vs Shekhar Kapoor and Others
Delhi High Court · (1995) 57 DLT 154 : (1995) 32 DRJ 142
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 21
High Courts01 Dec 1994
Bhaswata and Another Vs Raj Kumar Manik and Another
Delhi High Court · (1995) 1 AD 284 : (1995) 57 DLT 181 : (1995) 32 DRJ 29 : (1995) 110 PLR 8
High Courts01 Dec 1994
Alok P. Jain Vs Sunita Narinder Ahuja
Delhi High Court · (1995) 1 AD 8 : (1995) 57 DLT 113 : (1995) 32 DRJ 1
High Courts01 Dec 1994
Gold Star Co. Ltd. Vs Gold Star Industries Ltd. and Others
Delhi High Court · (1995) 1 AD 369 : (1995) 57 DLT 658 : (1995) 33 DRJ 188
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Dec 1994
V.N. Sharma and Others Vs Lt. Governor and Others
Delhi High Court · (1995) 1 AD 293 : (1995) 33 DRJ 680
Constitution of India, 1950 — Article 14Fundamental Rules — Rule 56
High Courts01 Dec 1994
V.K. Gupta Vs P.K. Khullar
Delhi High Court · (1995) 32 DRJ 67
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Contempt of Courts Act, 1971 — Section 12(3)
High Courts01 Dec 1994
Pritam Singh Through Prem Kumar Vs Union of India and others
Delhi High Court · (1995) 57 DLT 370 : (1995) 2 RCR(Criminal) 643
High Courts01 Dec 1994
Paramjit Kaur and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1995) 1 AD 47 : (1994) 56 DLT 720 : (1994) 31 DRJ 588
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Dec 1994
Rakesh Kumar Gupta Vs Union of India and others
Delhi High Court · (1994) 12 DEL CK 0020
High Courts01 Dec 1994
Gurdeep Singh Vs State
Delhi High Court · (1995) 1 AD 41 : (1994) 31 DRJ 579
Penal Code, 1860 (IPC) — Section 302