High Courts01 Dec 1994
Harbans Kaur and Others Vs Bhola Nath and Another
Delhi High Court · (1995) 1 AD 272 : (1995) 57 DLT 101 : (1995) 32 DRJ 262
Punjab Municipal Act, 1911 — Section 65
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 5 of 43
High Courts30 Nov 1994
Lok Nath Grover and Sons Vs Union of India and Others
Delhi High Court · (1995) 59 DLT 387
High Courts30 Nov 1994
Munni Lal Vs The State
Delhi High Court · (1994) 56 DLT 648
Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts30 Nov 1994
P.K. Ruia Vs State and Another
Delhi High Court · (1995) 32 DRJ 12
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B
High Courts30 Nov 1994
M/s. Krishna Construction Co. Vs Delhi Development Authority
Delhi High Court · (1994) 11 DEL CK 0022
High Courts30 Nov 1994
P.K. Jain Vs Government of National Capital Territory of Delhi and Another
Delhi High Court · (1995) 57 DLT 109 : (1995) 32 DRJ 31 : (1995) 110 PLR 11
Delhi Higher Judicial Services Rules, 1970 — Rule 27
High Courts30 Nov 1994
M/s. Babu Ram Gupta Vs Mahanagar Telephone Nigam Ltd. and Another
Delhi High Court · (1995) 1 AD 539 : AIR 1995 Delhi 223 : (1995) 2 ARBLR 543 : (1995) 58 DLT 659
High Courts29 Nov 1994
Mukesh Alias Muki Vs The State
Delhi High Court · (1994) 4 AD 990 : (1995) CriLJ 1769 : (1995) 3 Crimes 317 : (1995) 57 DLT 203 : (1995) 32 DRJ 74
High Courts28 Nov 1994
Suneet Kalra Vs Bal Raj Ahuja
Delhi High Court · (1994) 4 AD 1163 : (1994) 56 DLT 666 : (1994) 31 DRJ 708
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts28 Nov 1994
United Commercial Bank Vs Deekor and Others
Delhi High Court · (1995) 1 AD 78 : (1996) 1 BC 238 : (1995) 57 DLT 45
High Courts28 Nov 1994
C.B. Aggarwal Vs P. Krishna Kapoor
Delhi High Court · (1995) 1 AD 239 : AIR 1995 Delhi 154 : (1995) 32 DRJ 41
Delhi Rent Control Act, 1958 — Section 37
High Courts28 Nov 1994
Ashwani Kumar Wadhwa Vs Smt. Adarsh Wadhwa
Delhi High Court · (1994) 11 DEL CK 0018
High Courts28 Nov 1994
Ashoka Builders and Promoters and Another Vs Edward Keventer (Succrs.) Pvt. Ltd. and Others
Delhi High Court · (1994) 4 AD 953 : (1995) 57 DLT 218 : (1995) 32 DRJ 238 : (1996) 112 PLR 19
High Courts28 Nov 1994
Canara Bank Vs Pushpa Gupta and Others
Delhi High Court · (1995) 1 AD 35 : (1995) 32 DRJ 421
High Courts28 Nov 1994
Atul Gupta Vs Delhi Development Authority
Delhi High Court · (1994) 31 DRJ 502 : (1995) RLR 99
Contract Act, 1872 — Section 74
High Courts28 Nov 1994
Perfect Public Secondary School and Others Vs The Administrator of National Capital Territory of Delhi (Lt. Governor of Delhi) and Others
Delhi High Court · (1995) 59 DLT 482
Delhi School Education Act, 1973 — Section 20
High Courts28 Nov 1994
Shriram Industrial Enterprises Ltd. Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1994) 4 AD 981 : (1995) 1 ARBLR 92 : (1994) 31 DRJ 497 : (1995) RLR 314
Arbitration Act, 1940 — Section 20
High Courts23 Nov 1994
Sukumar Chand Jain Vs Delhi Development Authority
Delhi High Court · (1995) 33 DRJ 677
High Courts23 Nov 1994
Gourhari Das and Another Vs The State (Central Bureau of Investigation)
Delhi High Court · (1994) 4 AD 942 : (1994) 56 DLT 670 : (1994) 31 DRJ 648
Criminal Procedure Code, 1973 (CrPC) — Section 439