High Courts23 Nov 1994
Rakesh Kumar Agarwal and others Vs Director-General of Income Tax and others
Delhi High Court · (1995) 124 CTR 361 : (1996) 221 ITR 818 : (1995) 83 TAXMAN 76
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 6 of 43
High Courts23 Nov 1994
Shankaria @ Shankar Vs The State (Delhi Administration)
Delhi High Court · (1994) 4 AD 946 : (1995) 1 Crimes 112 : (1994) 56 DLT 662 : (1994) 31 DRJ 489
Criminal Procedure Code, 1973 (CrPC) — Section 293
High Courts22 Nov 1994
Udai Singh Vs Union of India and Others
Delhi High Court · (1994) 4 AD 925 : (1994) 56 DLT 703 : (1994) 31 DRJ 664
Constitution of India, 1950 — Article 226
High Courts22 Nov 1994
Harbhajan Kaur and Others Vs Rattan Chand Sharma
Delhi High Court · (1995) 32 DRJ 316
Specific Relief Act, 1963 — Section 28(2)
High Courts22 Nov 1994
R.L. Bhardwaj Vs Shivalik Co-Operative Group Housing Society Limited and Others
Delhi High Court · (1994) 56 DLT 600
Delhi Apartment Ownership Act, 1986 — Section 3
High Courts22 Nov 1994
Gurdev Singh Vs Sunder Kaur and Another
Delhi High Court · (1994) 56 DLT 605 : (1994) 31 DRJ 534
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts22 Nov 1994
Sh. Siri Ram Sharma and others Vs State
Delhi High Court · (1995) 56 DLT 684 : (1995) ILR Delhi 339 : (1995) 2 RCR(Criminal) 197
High Courts22 Nov 1994
Sarla Devi and Others Vs Daya Ram and Others
Delhi High Court · (1995) 57 DLT 126
High Courts22 Nov 1994
Siri Ram Sharma Vs State Lekh Raj and Others Vs State Dhram Raj Vs State Man Singh Rawat Vs State
Delhi High Court · (1994) 56 DLT 684
Criminal Procedure Code, 1898 (CrPC) — Section 342Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 436
High Courts22 Nov 1994
Indian Oil Corporation Vs Indira Sood
Delhi High Court · (1994) 4 AD 1065 : (1995) 1 ARBLR 102 : (1994) 56 DLT 590 : (1994) 31 DRJ 680
Arbitration Act, 1940 — Section 3
High Courts21 Nov 1994
Ravi Raj Gupta Vs Acme Glass Mosaic Industries
Delhi High Court · (1994) 4 AD 1045 : (1994) 56 DLT 673 : (1995) 32 DRJ 429
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts17 Nov 1994Dismissed
Bharat Malik Vs NCT of Delhi
Delhi High Court · (1994) 4 AD 1078 : (1994) 56 DLT 680
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 242, 363, 384, 501
High Courts17 Nov 1994
Sunil Kumar Vs State
Delhi High Court · (1995) CriLJ 3931 : (1995) 1 Crimes 286 : (1994) 31 DRJ 507 : (1995) 1 RCR(Criminal) 638
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 Nov 1994
Aruna Bahree and Others Vs R.K. Apartments Pvt. Ltd. and Another
Delhi High Court · (1994) 4 AD 985 : (1995) 57 DLT 257 : (1994) 31 DRJ 450
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts16 Nov 1994
Delhi State Industrial Development Corporation Vs Anil Kashyap
Delhi High Court · (1994) 56 DLT 637
High Courts16 Nov 1994Dismissed
Krishan Dev Sharma and Others Vs Som Dutt Sharma
Delhi High Court · (1994) 4 AD 969 : (1995) 58 DLT 424
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Succession Act, 1956 — Section 10, 19, 4, 8
High Courts16 Nov 1994
Ravi Kumar Vs Misha Vadhera and Others
Delhi High Court · (1994) 4 AD 962 : AIR 1995 Delhi 175 : (1994) 31 DRJ 427 : (1995) 2 ILR Delhi 157
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts15 Nov 1994
Jag Mohan @ Birju Vs State The State Vs Jagmohan @ Birju
Delhi High Court · (1995) ILR Delhi 165
Evidence Act, 1872 — Section 14
High Courts10 Nov 1994
Jammu and Kashmir Bank Ltd. Vs Gartex International and Others
Delhi High Court · (1994) 4 AD 869 : (1995) 1 BC 520 : (1994) 56 DLT 630 : (1995) 32 DRJ 253
High Courts10 Nov 1994
Commissioner of Income Tax Vs Modipon Ltd.
Delhi High Court · (1995) 80 TAXMAN 228
Income Tax Act, 1961 — Section 216, 256(1), 256(2), 37, 37(1)