High Courts01 Nov 1994
State Bank of Bikaner and Jaipur Vs Subhash Chander Jain and Others
Delhi High Court · (1994) 4 AD 1009 : (1994) 31 DRJ 389
Contract Act, 1872 — Section 131Subsidiary Banks General Regulations, 1959 — Regulation 55
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 8 of 43
High Courts01 Nov 1994
Nanak Chand Vs Amar Singh and Another
Delhi High Court · (1994) 56 DLT 624
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts31 Oct 1994
Whirlpool Co. and Another Vs N.R. Dongre and Others
Delhi High Court · (1994) 4 AD 667 : (1994) 56 DLT 304 : (1995) 32 DRJ 318
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts31 Oct 1994
M/s. Calcutta Security Printer Ltd. Vs National Thermal Power Corporation
Delhi High Court · (1994) 10 DEL CK 0031
High Courts31 Oct 1994
N.K. Textile Mills Vs Union of India and Another
Delhi High Court · (1995) 32 DRJ 344
High Courts28 Oct 1994
Exportos Apparel Group Ltd. Vs Union of India and Another
Delhi High Court · (1995) 58 DLT 297 : (1997) 91 ELT 307
Constitution of India, 1950 — Article 77Customs Act, 1962 — Section 25
High Courts27 Oct 1994
Rajinder Pershad Vs Nathu Ram
Delhi High Court · (1994) 56 DLT 279 : (1995) 32 DRJ 252 : (1995) RLR 121
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts27 Oct 1994
Commissioner of Income Tax Vs Delhi Metal Store
Delhi High Court · (1995) 123 CTR 53 : (1995) 211 ITR 622 : (1995) 82 TAXMAN 116
High Courts25 Oct 1994
Haryana Breweries Limited Vs Bombay Ammonia (P) Limited
Delhi High Court · (1994) 4 AD 741 : AIR 1995 Delhi 288 : (1995) 1 ARBLR 81 : (1994) 56 DLT 200 : (1994) 31 DRJ 255
High Courts25 Oct 1994
M/s. Haryana Breweries Limited Vs M/s. Bombay Ammonia (P) Limited
Delhi High Court · (1994) 4 AD 741 : AIR 1995 Delhi 288 : (1995) 1 ARBLR 81 : (1994) 56 DLT 200 : (1994) 31 DRJ 255
High Courts24 Oct 1994
Olympus (India) Pvt. Ltd. Vs Delhi Electricity Supply Undertaking
Delhi High Court · (1994) 4 AD 876 : (1994) 56 DLT 570
High Courts24 Oct 1994
Sanyukt Nirmata Vs Delhi Development Authority and Another
Delhi High Court · (1995) 59 DLT 338
Arbitration Act, 1940 — Section 14
High Courts22 Oct 1994
Commissioner of Income Tax, Delhi Vs Delhi Metal Store
Delhi High Court · (1997) ILR Delhi 462
Income Tax Act, 1961 — Section 256(1)
High Courts21 Oct 1994
Krishan Lal Vs Hanuman
Delhi High Court · (1994) 56 DLT 216 : (1994) 31 DRJ 235
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Oct 1994
S.K. Bhalla Vs State and Others
Delhi High Court · (1994) 31 DRJ 495
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Oct 1994
S.M. Gulati Vs Dream Land House and Another
Delhi High Court · (1994) 31 DRJ 576
Court Fees Act, 1870 — Section 7
High Courts20 Oct 1994
Mansukh Chhagan Lal Bhatt Vs Union of India and Others
Delhi High Court · (1994) 4 AD 609 : (1995) CriLJ 1097 : (1994) 3 Crimes 1093 : (1994) 56 DLT 561 : (1994) 31 DRJ 304 : (1995) 1 RCR(Criminal) 274
High Courts20 Oct 1994
Flowmore Pvt. Ltd. Vs National Thermal Power Corporation Ltd. and Another
Delhi High Court · (1994) 31 DRJ 675