High Courts06 Oct 1994
Jai Singh Rana Vs Mohinder Mohan Goel
Delhi High Court · (1994) 4 AD 582 : (1994) 31 DRJ 445 : (1995) RLR 29
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 10 of 43
High Courts06 Oct 1994
Prasad and Co. Vs Satish Gupta and Another
Delhi High Court · (1994) 4 AD 433 : (1994) 2 ARBLR 488 : (1994) 56 DLT 267 : (1994) 31 DRJ 659 : (1995) RLR 32
High Courts06 Oct 1994
Pampa Mukherjee Vs Suri Civil Contractor A.B.
Delhi High Court · (1994) 56 DLT 423 : (1994) 31 DRJ 716
High Courts06 Oct 1994
B.L. Gupta Vs Sunita Khanna
Delhi High Court · (1994) 4 AD 842 : (1994) 56 DLT 585 : (1994) 31 DRJ 513
High Courts06 Oct 1994
M/s. Prasad and Co. Vs Shri Satish Gupta and another
Delhi High Court · (1994) 10 DEL CK 0018
High Courts06 Oct 1994
Ashok Kumar Parmar Vs B.D.C. Sankiila and Others
Delhi High Court · (1995) ILR Delhi 60 : (1995) RLR 85
High Courts05 Oct 1994
Manavjit Singh Sandhu Vs Shri Ram College of Commerce and others
Delhi High Court · AIR 1995 Delhi 258
High Courts04 Oct 1994
East India Hotels Vs Ob Int. Hotel Employees
Delhi High Court · (1995) 1 LLJ 1177 : (1995) RLR 149
High Courts04 Oct 1994
Network Limited Vs Collector of Central Excise
Delhi High Court · (1995) 58 DLT 144 : (1995) 60 ECR 50 : (1997) 91 ELT 303
High Courts04 Oct 1994
Express Engineering and Construction Company Vs Delhi Development Authority
Delhi High Court · (1995) ILR Delhi 66
High Courts03 Oct 1994
Anant Construction (P) Ltd. Vs Ram Niwas
Delhi High Court · (1994) 4 AD 185 : (1994) 31 DRJ 205 : (1995) RLR 20
High Courts03 Oct 1994
United Decoratives (P.) Ltd. Vs Prem Traders
Delhi High Court · (1994) 56 DLT 439
High Courts03 Oct 1994
Hem Raj Bhatia and Another Vs Union of India and Another
Delhi High Court · (1994) 56 DLT 450 : (1994) 31 DRJ 461 : (1995) RLR 104
Constitution of India, 1950 — Article 372
High Courts01 Oct 1994
Dutt Engineering Works Vs PCA Engineers Limited
Delhi High Court · (1994) 4 AD 1169 : (1994) 56 DLT 426
High Courts01 Oct 1994
Trade and Industrial Corporation Vs India Tourism Development Corporation
Delhi High Court · (1994) 56 DLT 758
High Courts01 Oct 1994
Bansal Industries Vs Municipal Corporation of Delhi
Delhi High Court · (1994) 4 AD 697 : (1994) 31 DRJ 459
Arbitration Act, 1940 — Section 20
High Courts01 Oct 1994
Matsaya Metal Udyog Vs Delhi Electric Supply Undertaking Shubh Metal Udyog Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1994) 31 DRJ 371
Arbitration Act, 1940 — Section 20
High Courts01 Oct 1994
Narinder Nath Vs Mahinder Nath
Delhi High Court · (1994) 4 AD 795 : (1994) 31 DRJ 455
High Courts01 Oct 1994
Chand Kishore and Others Vs The State (Delhi Administration)
Delhi High Court · (1994) 4 AD 415 : (1994) 3 Crimes 1137 : (1994) 56 DLT 292 : (1994) 31 DRJ 176 : (1994) 3 RCR(Criminal) 680 : (1995) RLR 36
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts01 Oct 1994
Satnam Singh Vs Bolaki Mal and Sons and Others
Delhi High Court · (1994) 31 DRJ 644
Limitation Act, 1963 — Section 14