High Courts01 Oct 1994
Shiv Narain Vs State
Delhi High Court · (1994) 4 AD 524 : (1994) 31 DRJ 268
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 11 of 43
High Courts30 Sept 1994
Sanjay Gupta and Another Vs Ved Kanti Gupta and Another
Delhi High Court · (1994) 4 AD 330 : (1994) 31 DRJ 76
High Courts29 Sept 1994
Scindia Potteries and Services Ltd. Vs Deputy Land and Devolpment Officer
Delhi High Court · (1994) 4 AD 221 : (1994) 31 DRJ 233 : (1995) 213 ITR 260 : (1994) RLR 543
High Courts28 Sept 1994Dismissed
John Oakey and Mohan Ltd. Vs Million Abrasives Pvt. Ltd. and Another
Delhi High Court · (1994) 31 DRJ 192
Trade and Merchandise Marks Act, 1958 — Section 21(5), 23
High Courts28 Sept 1994
Commissioner of Income Tax Vs C.L. Verma
Delhi High Court · (1995) 78 TAXMAN 231
Income Tax Act, 1961 — Section 256(2), 271(1)(c)
High Courts28 Sept 1994
S.R.F. Finance Ltd. Vs Central Board of Direct Taxes and others
Delhi High Court · (1994) 221 CTR 431 : (1994) 122 CTR 431 : (1998) 1 ILR Delhi 247 : (1998) ILR Delhi 247 : (1995) 211 ITR 861 : (1994) 76 TAXMAN 432
High Courts28 Sept 1994
M/s. Nataraj Tobacco Products Co. Vs M/s. M.D. Patel Tobacco Products Co.
Delhi High Court · (1994) 09 DEL CK 0031
High Courts28 Sept 1994
Commissioner of Income Tax Vs Ithad Motor Transport P. Ltd.
Delhi High Court · (1995) 213 ITR 439
High Courts28 Sept 1994
Commissioner of Income Tax Vs Sh. Thakur Dass
Delhi High Court · (1995) 213 ITR 205 : (1995) 78 TAXMAN 258
High Courts28 Sept 1994
Kamal Pushp Enterprises Vs Chairman-Cum-Managing Director, Gas Authority of India Limited and Others
Delhi High Court · (1994) 4 AD 355 : (1994) 56 DLT 259 : (1994) 31 DRJ 651 : (1995) RLR 56
High Courts27 Sept 1994
Delhi Tourism and Transportation Vs Ajay Singh and another
Delhi High Court · AIR 1995 Delhi 197 : (1994) 56 DLT 558 : (1994) 31 DRJ 182 : (1995) 110 PLR 75
High Courts27 Sept 1994
Commissioner of Income Tax Vs Shama Magazine
Delhi High Court · (1995) 127 CTR 338 : (1995) 213 ITR 64 : (1995) 82 TAXMAN 614
High Courts27 Sept 1994
Kuldip Harbans Singh Vs Karuna Singh and Others
Delhi High Court · (1994) 31 DRJ 141
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts27 Sept 1994
Textile House Vs Ganga Ram and Sons
Delhi High Court · (1994) 56 DLT 350 : (1994) 31 DRJ 637
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts26 Sept 1994
H.K. Bagchi Vs Mahanagar Telephone Nigam Limited
Delhi High Court · (1994) 56 DLT 587
Arbitration Act, 1940 — Section 20
High Courts26 Sept 1994
Life Insurance Corporation of India Vs Bharat (Sales) Ltd.
Delhi High Court · (1994) 4 AD 1132 : (1994) 56 DLT 436 : (1994) 31 DRJ 712 : (1995) RLR 106
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts26 Sept 1994
M/s. Minny Enterprises Vs General Manager, I.T.D.C.
Delhi High Court · (1994) 4 AD 785 : (1995) 1 ARBLR 52 : (1994) 56 DLT 402
High Courts25 Sept 1994
Paras Ram Sharma Vs Municipal Corporation of Delhi
Delhi High Court · (1994) 09 DEL CK 0032
High Courts23 Sept 1994
B.S. Sokhi Vs The Chairman-cum-Managing Director, Punjab and Sind Bank
Delhi High Court · (1994) 4 AD 138 : (1994) 56 DLT 127 : (1994) 31 DRJ 89 : (1995) LabIC 686 : (1995) 2 LLJ 898
General Clauses Act, 1897 — Section 13
High Courts23 Sept 1994
Sushil Kumar Sanghi Vs The State
Delhi High Court · (1994) 4 AD 150 : (1995) CriLJ 3457 : (1994) 3 Crimes 1035 : (1994) 31 DRJ 155 : (1995) RLR 42