High Courts10 Jan 1994Allowed
Shambhu Prasad Vs Union of India and Another
Delhi High Court · (1994) 55 DLT 194
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 42 of 43
High Courts10 Jan 1994
Jagdish Kumar Vs Pushpa Kalia and Another
Delhi High Court · (1994) 53 DLT 315
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Jan 1994
Ahluwalia Contracts (India) Ltd. Vs I.F.S. Co-operative Group Housing Society Ltd.
Delhi High Court · (1994) 1 AD 228 : (1994) 1 ARBLR 186 : (1994) 53 DLT 247
High Courts07 Jan 1994
Pradeep Kumar Vs State
Delhi High Court · (1994) 1 AD 217 : (1994) 53 DLT 318 : (1994) RLR 117
Criminal Procedure Code, 1973 (CrPC) — Section 379, 401
High Courts07 Jan 1994
Madan Lal Vs Dr. Jaswant Batra
Delhi High Court · (1994) 1 AD 222 : (1994) CriLJ 1767 : (1994) 53 DLT 326 : (1994) 28 DRJ 335 : (1994) RLR 121
High Courts07 Jan 1994
Surinder Singh Ahluwalia Vs Union of India and Others
Delhi High Court · (1994) 1 AD 205 : (1994) 53 DLT 174 : (1994) 28 DRJ 463
Constitution of India, 1950 — Article 226
High Courts07 Jan 1994
Deepika and Others Vs State and Others
Delhi High Court · (1994) 1 AD 234 : (1994) 1 Crimes 971 : (1994) 28 DRJ 323 : (1994) 2 ILR Delhi 342
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Jan 1994
Paharpur Cooling Towers Limited and another Vs Bangaigaon Refinery and PetroChemicals Limited and others
Delhi High Court · (1994) 1 AD 157 : AIR 1994 Delhi 322 : (1994) 2 ARBLR 41 : (1994) 53 DLT 210 : (1994) 28 DRJ 425 : (1994) 2 ILR Delhi 254
High Courts07 Jan 1994
Jai Bhagwan Vs State
Delhi High Court · (1994) 1 AD 185 : (1994) 29 DRJ 209
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 302
High Courts06 Jan 1994
Bhoop Singh Vs Union of India and Another
Delhi High Court · (1994) 1 AD 249 : (1994) 53 DLT 209 : (1994) 28 DRJ 226
Land Acquisition Act, 1894 — Section 23
High Courts06 Jan 1994
Satyendra Kumar and Others Vs Union of India and Others
Delhi High Court · (1994) 1 AD 242 : (1994) 53 DLT 181 : (1994) 28 DRJ 264 : (1994) RLR 167
Land Acquisition Act, 1894 — Section 16, 48
High Courts05 Jan 1994Allowed
K. Khan Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1994) 1 AD 201 : (1994) 53 DLT 250 : (1994) 28 DRJ 295
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts04 Jan 1994Dismissed
Power Personnel Trainers Association and Others Vs Union of India and Others
Delhi High Court · (1994) 1 AD 193 : (1994) 53 DLT 600
Constitution of India, 1950 — Article 226
High Courts04 Jan 1994
Inderjit Singh Chani Vs Union of India and Another
Delhi High Court · (1994) CriLJ 1808 : (1994) 1 Crimes 539 : (1994) 28 DRJ 409 : (1994) 3 RCR(Criminal) 109 : (1994) RLR 135
Constitution of India, 1950 — Article 226
High Courts04 Jan 1994
Morgan Stanley Mutual Fund Vs Piyush Aggarwal and another
Delhi High Court · AIR 1994 Delhi 186 : (1994) 80 CompCas 283 : (1994) 53 DLT 417 : (1994) 28 DRJ 260
High Courts04 Jan 1994
M/s. Morgan Stanley Mutual Fund Vs Piyush Aggarwal and another
Delhi High Court · (1994) 2 ILR Delhi 357
High Courts04 Jan 1994
Sh. Inderjit Singh Chani Vs Union of India and another
Delhi High Court · (1994) ILR Delhi 350
High Courts01 Jan 1994
Caprihans India Ltd. Vs Mey''s Pharmaceuticals
Delhi High Court · (1994) 1 AD 349 : AIR 1994 Delhi 178 : (1994) 53 DLT 421