High Courts31 Jan 1994
Prashant Glass Works Pvt. Ltd. Vs Collector of Customs
Delhi High Court · (1995) 77 ELT 844
Customs Act, 1962 — Section 129D, 129D(2)
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 40 of 43
High Courts31 Jan 1994
Indodan Milk Products Ltd. Vs Union of India
Delhi High Court · (1994) 1 ARBLR 289
High Courts28 Jan 1994
Commissioner of Income Tax Vs Karachi Taxi Company
Delhi High Court · (1995) 211 ITR 268
High Courts28 Jan 1994
Chander Kant and Co. Vs Delhi Development Authority and another
Delhi High Court · (1994) 1 ARBLR 250 : (1994) 53 DLT 415
High Courts28 Jan 1994
Midland Fruit and Vegetable Products (India) Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1994) 1 AD 526 : (1994) 120 CTR 509 : (1994) 53 DLT 406 : (1994) 28 DRJ 413 : (1994) 2 ILR Delhi 460 : (1994) 208 ITR 266 : (1994) 73 TAXMAN 30
High Courts28 Jan 1994
Inderpal Singh Vs State (Delhi Administration)
Delhi High Court · (1994) 53 DLT 459
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts27 Jan 1994
Faqljir Chand Vs Ved Prakash
Delhi High Court · (1994) 53 DLT 432
Delhi Rent Control Act, 1958 — Section 14C
High Courts25 Jan 1994
Farooq Sheikh Durrani Vs Lt. Governor and Another
Delhi High Court · (1994) 1 AD 445 : (1994) 53 DLT 494 : (1994) 28 DRJ 310 : (1995) 60 ECR 457 : (1994) RLR 140
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 108
High Courts25 Jan 1994
K.G. Mal and Another Vs Sham Bihari Mal
Delhi High Court · (1994) 1 AD 521 : (1994) 53 DLT 428 : (1994) 28 DRJ 314
High Courts24 Jan 1994
Prem Kankhedia and Others Vs Rajinder Kumar Kankhedia
Delhi High Court · (1994) 1 AD 550 : (1994) 53 DLT 587
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts24 Jan 1994
Punjab and Sind Bank Vs Manjit Singh and Another
Delhi High Court · (1994) 53 DLT 367 : (1994) 28 DRJ 478
High Courts24 Jan 1994
Commissioner of Income Tax Vs Partap Steel Rolling Mills Pvt. Ltd.
Delhi High Court · (1994) 121 CTR 197 : (1994) 53 DLT 606 : (1994) 208 ITR 704 : (1994) 73 TAXMAN 38
High Courts24 Jan 1994
India Timber and Plywood Co. and Others Vs Akhil Chit and Finance (P) Ltd.
Delhi High Court · (1994) 53 DLT 426
High Courts24 Jan 1994
Punjab and Sind Bank Vs M/s. Manjit Properties Private Ltd. and others
Delhi High Court · AIR 1995 Delhi 22
High Courts24 Jan 1994
C.P. Arora Vs Union of India
Delhi High Court · (1994) 28 DRJ 692
Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts21 Jan 1994
Kochar Construction Co. Vs Union of India and another
Delhi High Court · (1994) 01 DEL CK 0028
High Courts21 Jan 1994
Dr. Anil Kohli Vs Union of India and others
Delhi High Court · (1994) 1 AD 450 : AIR 1994 Delhi 279 : (1994) 53 DLT 702 : (1994) 28 DRJ 373 : (1994) 2 ILR Delhi 195
High Courts21 Jan 1994
Braham Parkash Vs State and Another
Delhi High Court · (1994) 1 AD 489 : (1994) 53 DLT 454 : (1994) 28 DRJ 353 : (1994) 3 RCR(Criminal) 57
Arms Act, 1959 — Section 17
High Courts21 Jan 1994
S.C. Bajpai Vs University of Delhi and Others
Delhi High Court · (1994) 1 AD 473 : (1994) 53 DLT 349 : (1994) 28 DRJ 338
High Courts20 Jan 1994
Shanti Behal Vs State (Delhi Admn.)
Delhi High Court · (1994) 1 AD 333 : (1994) CriLJ 2043 : (1994) 28 DRJ 299 : (1994) 2 ILR Delhi 223 : (1994) 1 ILR Delhi 10 : (1995) 1 RCR(Criminal) 433