High Courts07 Feb 1994
Ishwar Singh Vs Union of India and Others
Delhi High Court · (1994) ILR Delhi 540
Officers and Short Service Commissioned Officers (Reservation of Vacancies) Rules, 1967 — Rule 6(1)
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 39 of 43
High Courts07 Feb 1994
M/s. Unikol Bottlers Ltd. Vs M/s. Dhillon Kool Drinks and another
Delhi High Court · (1994) 1 AD 613 : AIR 1995 Delhi 25 : (1994) 53 DLT 501 : (1994) 28 DRJ 482 : (1994) 2 ILR Delhi 516
High Courts07 Feb 1994
Unikol Battlers Ltd. Vs Dhillon Kool Drinks
Delhi High Court · (1994) 1 AD 613 : AIR 1995 Delhi 25 : (1994) 53 DLT 501 : (1994) 28 DRJ 482 : (1994) 2 ILR Delhi 516
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts04 Feb 1994
Commissioner of Income Tax Vs Ravindra Tubes Ltd.
Delhi High Court · (1994) 1 AD 758 : (1994) 118 CTR 22 : (1994) 28 DRJ 475 : (1994) 2 ILR Delhi 189 : (1994) 206 ITR 676 : (1994) RLR 155 : (1994) 73 TAXMAN 53
High Courts04 Feb 1994
Swami Dhirendra Brahamchari Vs Shailendar Bhushan and another
Delhi High Court · (1995) CriLJ 1810 : (1994) 53 DLT 696 : (1994) 28 DRJ 362
High Courts03 Feb 1994
Super Engineers and others Vs New Delhi Municipal Committee
Delhi High Court · (1994) 02 DEL CK 0081
High Courts03 Feb 1994
Sudhir Chadha Vs Union of India and Others
Delhi High Court · (1994) 1 AD 585 : (1994) 53 DLT 479 : (1994) 28 DRJ 420 : (1994) 2 ILR Delhi 332
Land Acquisition Act, 1894 — Section 4
High Courts03 Feb 1994
Charan Singh Sharma Vs Delhi Administration (State) and Others
Delhi High Court · (1994) 1 AD 565 : (1994) 53 DLT 413 : (1994) 28 DRJ 369
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Feb 1994
Union of India Vs Hind Wire Industries Ltd. and another
Delhi High Court · (1994) 02 DEL CK 0027
High Courts03 Feb 1994
Y.P. Associates Vs Pawar Textiles (Pvt) Ltd.
Delhi High Court · (1994) 1 AD 765 : (1994) 53 DLT 653 : (1994) 28 DRJ 538
High Courts02 Feb 1994Dismissed
M/s. Rish Prabhat Vs Delhi Development Authority
Delhi High Court · AIR 1995 Delhi 9
Arbitration Act, 1940 — Section 30Limitation Act, 1963 — Section 5
High Courts02 Feb 1994
Beer Singh and Others Vs Sher Singh
Delhi High Court · (1994) 2 AD 665 : (1994) 53 DLT 598 : (1994) 28 DRJ 457 : (1994) 2 ILR Delhi 339 : (1994) RLR 153
High Courts02 Feb 1994
Bhagat Construction Company Pvt. Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (1994) 1 ARBLR 296 : (1994) 53 DLT 595
High Courts01 Feb 1994
Ghanshyam Vs State (Delhi Administration)
Delhi High Court · (1994) 1 AD 541 : (1994) 53 DLT 423 : (1994) 28 DRJ 397 : (1994) 2 RCR(Criminal) 508
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts01 Feb 1994
Chic International (P) Ltd. and Others Vs Naintara Sharma and Another
Delhi High Court · (1994) 1 AD 645 : (1994) 53 DLT 590 : (1994) RLR 170
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Feb 1994
Indian Aluminium Cables Limited and Others Vs Power Grid Corporation of Indian Limited and Another
Delhi High Court · (1994) 53 DLT 781
High Courts01 Feb 1994
Mahabir Singh and Another Vs The State
Delhi High Court · (1994) 1 AD 546 : (1994) 28 DRJ 370 : (1994) 2 RCR(Criminal) 715
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts01 Feb 1994
Ratanlal Gobindram and Others Vs State
Delhi High Court · (1994) 53 DLT 717
Succession Act, 1925 — Section 278
High Courts31 Jan 1994
Associated Agricultural Development Foundation Vs Commissioner of Income Tax
Delhi High Court · (1995) 80 TAXMAN 257
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts31 Jan 1994Dismissed
Sanjay Sanadhya and Others Vs State and Another
Delhi High Court · (1994) 54 DLT 126
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A