High Courts20 Jan 1994
Mrs. Rajni Jain Vs Lt. Governor of Delhi and others
Delhi High Court · AIR 1994 Delhi 269 : (1994) 2 ILR Delhi 205
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 41 of 43
High Courts20 Jan 1994
Rajni Jain Vs Lt. Governor of Delhi and Others
Delhi High Court · (1994) 1 AD 397 : (1994) 53 DLT 465 : (1994) 28 DRJ 383
High Courts20 Jan 1994
Rukmani Devi Vs Federal Auto Store and Another
Delhi High Court · (1994) 1 AD 514 : AIR 1994 Delhi 200 : (1994) 28 DRJ 380
High Courts18 Jan 1994
Nusrat Hussain Vs State
Delhi High Court · (1994) 1 AD 697 : (1994) 55 DLT 373
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 386
High Courts18 Jan 1994
Ved Prakash Vs The State (Central Bureau of Investigation)
Delhi High Court · (1994) 1 AD 357 : (1994) 54 DLT 454 : (1994) 30 DRJ 159
Criminal Procedure Code, 1973 (CrPC) — Section 325
High Courts18 Jan 1994
S.S. Jetly Vs Delhi Development Authority and Others
Delhi High Court · (1994) 1 AD 365 : (1994) 1 ARBLR 273 : (1994) 53 DLT 709
High Courts18 Jan 1994
M/s. Caprihans India Ltd. Vs M/s. Mey''s Pharmaceuticals (P) Ltd.
Delhi High Court · (1994) 107 PLR 69
High Courts18 Jan 1994
Larsen and Toubro Ltd. Vs State of Rajasthan
Delhi High Court · (1994) 01 DEL CK 0019
High Courts18 Jan 1994
Misrilal Dharamchand (P) Ltd. Vs Union of India and Another
Delhi High Court · AIR 1994 Delhi 361 : (1994) 53 DLT 364 : (1994) 28 DRJ 317
High Courts17 Jan 1994
Council of Scientific and Industrial Research Vs Overseas Water Proofing Corporation and Another
Delhi High Court · (1994) 1 ARBLR 184 : (1994) 53 DLT 271
Arbitration Act, 1940 — Section 14
High Courts16 Jan 1994
Management of Baldev Soap Factory Vs Delhi Administration and Others
Delhi High Court · (1995) 57 DLT 719 : (1995) 2 LLJ 376
Industrial Disputes Act, 1947 — Section 10(1)
High Courts14 Jan 1994
Munshi Ram Vs Union of India
Delhi High Court · (1994) 3 AD 320 : (1994) 53 DLT 330 : (1994) 28 DRJ 345
High Courts14 Jan 1994Dismissed
A.K. Walia Vs Union of India and Others
Delhi High Court · (1994) 1 AD 313 : (1994) 53 DLT 279 : (1994) 28 DRJ 269 : (1994) 2 ILR Delhi 237
Conduct of Elections Rules, 1961 — Rule 76Constitution of India, 1950 — Article 80
High Courts14 Jan 1994
Jagdish Kumar Vs State
Delhi High Court · (1994) 1 AD 310 : (1994) 53 DLT 242 : (1994) 29 DRJ 144
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts13 Jan 1994
R.M. Bagai Vs Union of India and Others
Delhi High Court · AIR 1994 Delhi 173 : (1994) 53 DLT 273 : (1994) 28 DRJ 274 : (1994) 2 ILR Delhi 245
Constitution of India, 1950 — Article 243UDelhi Municipal Corporation Act, 1957 — Section 11
High Courts12 Jan 1994
Ruby Ranjan Vs Head of Department Zoology, University of Delhi and Another
Delhi High Court · (1994) 53 DLT 310
High Courts12 Jan 1994
Deepak Tandon Vs State
Delhi High Court · (1994) 53 DLT 312
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts12 Jan 1994
Kanwala Ram and Others Vs Swaran Kaur
Delhi High Court · (1994) 1 AD 352 : (1994) 53 DLT 671 : (1994) 28 DRJ 500
High Courts11 Jan 1994
Mahanagar Telephone Nigam Limited and Others Vs Tata Press
Delhi High Court · (1994) 53 DLT 234 : (1994) 28 DRJ 541