High Courts14 Feb 1994
Navin Panwar @ Neetu Vs State
Delhi High Court · (1994) 54 DLT 120 : (1994) 3 RCR(Criminal) 577
Criminal Procedure Code, 1973 (CrPC) — Section 439Juvenile Justice Act, 1986 — Section 18
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 38 of 43
High Courts14 Feb 1994
Municipal Corporation of Delhi Vs Sukhvir Singh and Others
Delhi High Court · (1994) 53 DLT 821
High Courts14 Feb 1994
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1994) 1 AD 749 : (1994) 118 CTR 109 : (1994) 28 DRJ 532 : (1994) 2 ILR Delhi 438 : (1994) 208 ITR 785 : (1994) 73 TAXMAN 43
High Courts11 Feb 1994
Raghubir Singh Aggarwal Vs Virender Kumar Jain
Delhi High Court · (1994) 1 AD 733 : (1994) 53 DLT 645 : (1994) RLR 183
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts11 Feb 1994
Amrik Singh Sabharwal Vs Kanta Devi
Delhi High Court · (1994) 107 PLR 60
Constitution of India, 1950 — Article 227Delhi Development Act, 1957 — Section 30Municipal Corporation Act, 1957 — Section 343
High Courts11 Feb 1994
O.P. Kapoor Vs Union Bank of India
Delhi High Court · (1994) 53 DLT 831
Industrial Disputes Act, 1947 — Section 33
High Courts11 Feb 1994
Management of Roneo Vickers India Limited Vs Lt. Governor of Delhi and Others
Delhi High Court · (1994) 1 AD 713 : (1994) 53 DLT 785 : (1994) 2 LLJ 1078
Industrial Disputes Act, 1947 — Section 2
High Courts10 Feb 1994
C.L. Sharma and Another Vs Union of India and Others
Delhi High Court · (1994) 1 AD 708 : (1994) 29 DRJ 399 : (1994) 2 ILR Delhi 455
Constitution of India, 1950 — Article 229
High Courts10 Feb 1994
Shakuntala Gupta Vs Surinder Kumar
Delhi High Court · (1994) 53 DLT 767 : (1994) RLR 217
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Feb 1994
Imperial Surgical Co. (P) Ltd. Vs Union of India
Delhi High Court · (1994) 02 DEL CK 0018
High Courts09 Feb 1994
Rakesh Kumar Vs The State
Delhi High Court · (1994) 42 BLJR 1087 : (1994) CriLJ 1942 : (1994) ILR Delhi 373 : (1994) 2 RCR(Criminal) 538
High Courts09 Feb 1994
Union of India Vs Cosmique International
Delhi High Court · (1994) 54 DLT 71 : (1994) 29 DRJ 554 : (1994) 73 ELT 526 : (1994) 107 PLR 8
High Courts09 Feb 1994
Subhash Verma Vs Neelam and Another
Delhi High Court · (1994) 1 AD 689 : (1994) 28 DRJ 442 : (1994) 2 RCR(Criminal) 691
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Feb 1994
Surya Roshni Limited Vs Electronic Sound Components Co.
Delhi High Court · (1994) 1 AD 652 : AIR 1995 Delhi 92 : (1994) 1 ARBLR 225 : (1994) 53 DLT 489 : (1994) 28 DRJ 459
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts08 Feb 1994
Jaswant Singh and Others Vs Union of India and Others
Delhi High Court · (1994) 1 AD 1065 : (1994) 29 DRJ 330 : (1994) 2 ILR Delhi 507
High Court Officers and Servants (Salaries, Leave, Allowances and Pension) Rules — Rule 2, 3
High Courts08 Feb 1994
M/s. Surya Roshni Ltd. Vs M/s. Electronic Sound Components Co.
Delhi High Court · (1994) 1 AD 652 : AIR 1995 Delhi 92 : (1994) 1 ARBLR 225 : (1994) 53 DLT 489 : (1994) 28 DRJ 459
High Courts08 Feb 1994
Sunehri Lal Vs Union of India and Others
Delhi High Court · (1994) 1 AD 913 : (1994) 53 DLT 770 : (1994) 29 DRJ 17 : (1994) 108 PLR 20
Land Acquisition Act, 1894 — Section 4
High Courts07 Feb 1994
Yash Pal Bhatia Vs Delhi Development Authority
Delhi High Court · (1994) 53 DLT 798
Constitution of India, 1950 — Article 226
High Courts07 Feb 1994
Rakesh Goel Vs Mehar Singh Sura Charitable Hospital Trust and Another
Delhi High Court · (1994) 53 DLT 461
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts07 Feb 1994
Harbir Singh Vs State (Delhi Administration) and Others
Delhi High Court · (1994) 1 AD 593 : (1994) 28 DRJ 470
Criminal Procedure Code, 1973 (CrPC) — Section 482