High Courts28 Feb 1994
Lt. Governor and Others Vs Mahabir Singh and Another
Delhi High Court · (1994) 1 AD 1037 : (1994) 53 DLT 773 : (1994) 107 PLR 24
Motor Vehicles Act, 1939 — Section 84, 86(l)
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 36 of 43
High Courts25 Feb 1994
Deepak Dewan Vs Union of India and Others
Delhi High Court · (1994) 1 AD 997 : (1994) 28 DRJ 661
High Courts25 Feb 1994
R.S. Builders Vs Housing and Urban Development Corporation Ltd.
Delhi High Court · (1994) 02 DEL CK 0033
High Courts25 Feb 1994
M.D. Oswal Hosiery Vs D.D. Gupta and Others
Delhi High Court · (1994) 54 DLT 1 : (1994) 2 LLJ 1074
High Courts25 Feb 1994
Handicrafts and Textiles Industries and Another Vs The Chief Controller of Imports and Exports and Others
Delhi High Court · (1994) 1 AD 906 : (1994) 54 DLT 5 : (1994) 28 DRJ 590
Foreign Trade (Development and Regulation) Act, 1992 — Section 9
High Courts24 Feb 1994
Employees State Insurance Corporation Vs Tariq Butt and Another
Delhi High Court · (1994) 1 AD 1109 : (1994) 54 DLT 132 : (1994) 29 DRJ 348
Employees State Insurance Act, 1948 — Section 1
High Courts24 Feb 1994
Ramji Lal Vs State
Delhi High Court · (1994) 53 DLT 829 : (1995) 1 RCR(Criminal) 534
Penal Code, 1860 (IPC) — Section 354
High Courts24 Feb 1994
Raman Mahajan Vs The State
Delhi High Court · (1994) 1 AD 838 : (1994) 54 DLT 50 : (1994) 28 DRJ 636
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts24 Feb 1994
State (Delhi Administration) Vs Prem Chand Lambu and Others
Delhi High Court · (1994) 53 DLT 778
Penal Code, 1860 (IPC) — Section 399
High Courts23 Feb 1994
K.B. Tandon Vs Central Bank of India and Another
Delhi High Court · (1994) 55 DLT 439 : (1994) 30 DRJ 428
High Courts23 Feb 1994
Chander Singh Gardeshi Vs Lt. Governor Delhi and Others
Delhi High Court · (1994) 1 AD 841 : (1994) 56 DLT 572
Constitution of India, 1950 — Article 14, 226
High Courts23 Feb 1994
Ashok Kumar Vs State
Delhi High Court · (1995) 1 ALT(Cri) 2 : (1994) 54 DLT 638
Penal Code, 1860 (IPC) — Section 323
High Courts23 Feb 1994
State (Delhi Administration) Vs T. Narayanan
Delhi High Court · (1994) 53 DLT 738
Penal Code, 1860 (IPC) — Section 409
High Courts22 Feb 1994
Gian Chand and Others Vs State
Delhi High Court · (1994) 1 AD 1095 : (1994) 54 DLT 20 : (1994) 29 DRJ 27
Criminal Procedure Code, 1973 (CrPC) — Section 201
High Courts22 Feb 1994
Sukhbir Singh Vs Union of India and Others
Delhi High Court · (1994) 30 DRJ 223 : (1994) LabIC 1587 : (1994) 2 LLJ 1034 : (1994) RLR 311
High Courts22 Feb 1994
Ram Murti Sharma and Others Vs Delhi Electric Supply Undertaking and Others
Delhi High Court · (1994) ILR Delhi 477
Central Civil Services (Pension) Rules, 1972 — Rule 30Delhi Municipal Corporation Act, 1957 — Section 96Punjab Service of Engineers (Class II) Public Works Department (Irrigation Branch) Rules, 1941 — Rule 2, 4, 5
High Courts22 Feb 1994
Nazar Mohd. @ Hanuman Vs State of Delhi
Delhi High Court · (1994) 54 DLT 693 : (1995) 1 RCR(Criminal) 529
Penal Code, 1860 (IPC) — Section 326
High Courts22 Feb 1994
P.K. Thapar and Others Vs Delhi Electric Supply Undertaking and Others
Delhi High Court · (1994) 1 AD 852 : (1994) 28 DRJ 593 : (1994) LabIC 1495
Constitution of India, 1950 — Article 14, 16Delhi Municipal Corporation Act, 1957 — Section 98
High Courts22 Feb 1994
Gurbachan Singh Vs State and others
Delhi High Court · (1994) ILR Delhi 469 : (1994) 2 RCR(Criminal) 605
High Courts22 Feb 1994
Villayti Ram Mittal Vs Union of India
Delhi High Court · (1994) 02 DEL CK 0024