High Courts20 Oct 1994
M/s. Flowmore Pvt. Ltd. Vs National Thermal Power Corporation Ltd. and another
Delhi High Court · (1994) 31 DRJ 675
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 9 of 43
High Courts20 Oct 1994
K.L. Rathee Vs Municipal Corporation of Delhi
Delhi High Court · (1994) 4 AD 555 : AIR 1995 Delhi 226 : (1994) 56 DLT 243 : (1994) 31 DRJ 274
High Courts20 Oct 1994
Prithvi Singh Vs Indian Oil Corporation Limited
Delhi High Court · (1994) 56 DLT 535
High Courts19 Oct 1994
Chairman, State Bank of India and Others Vs K.L. Sehgal
Delhi High Court · (1994) 4 AD 568 : (1994) 56 DLT 412 : (1994) 31 DRJ 515 : (1995) LabIC 454 : (1995) 2 LLJ 427
Constitution of India, 1950 — Article 311
High Courts19 Oct 1994
Sushila Prasad Vs Harsha Tractors Ltd. and Another
Delhi High Court · (1994) 31 DRJ 283
Registration Act, 1908 — Section 49
High Courts18 Oct 1994
V.D. Sharma Vs The State
Delhi High Court · (1994) 4 AD 422 : (1995) CriLJ 3246 : (1994) 3 Crimes 1062 : (1994) 56 DLT 290 : (1994) 31 DRJ 203
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Oct 1994
Rajesh Kumar Vs The State (Delhi Administration)
Delhi High Court · (1995) 32 DRJ 227
Criminal Procedure Code, 1973 (CrPC) — Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts18 Oct 1994
Sudarshan Kumar Vs Delhi Transport Corporation and Another
Delhi High Court · (1994) 56 DLT 538
Constitution of India, 1950 — Article 226
High Courts17 Oct 1994Allowed
Shri Jai Lal Vs Union of India (UOI) and Others
Delhi High Court · (1994) 4 AD 467 : (1994) 56 DLT 144 : (1995) 71 FLR 693 : (1995) LabIC 250
Central Reserve Police Force Rules, 1955 — Rule 65
High Courts17 Oct 1994
Colgate-Palmolive Co. Vs Hindustan Rimmer and Others
Delhi High Court · (1994) 4 AD 717 : AIR 1995 Delhi 95 : (1995) 1 ARBLR 64 : (1994) 31 DRJ 334
Limitation Act, 1963 — Section 5Trade and Merchandise Marks Act, 1958 — Section 109
High Courts17 Oct 1994
M/s. Colgate-Palmolive Co. Vs M/s. Hindustan Rimmer and Others
Delhi High Court · (1994) 4 AD 717 : AIR 1995 Delhi 95 : (1995) 1 ARBLR 64 : (1994) 31 DRJ 334
High Courts17 Oct 1994
Automatic Electric Limited Vs R.K. Dhawan and Another
Delhi High Court · (1995) 57 DLT 49
High Courts17 Oct 1994
R.C. Fabrics (P) Ltd. Vs Union of India
Delhi High Court · (1994) 4 AD 626 : (1994) 56 DLT 222 : (1994) 31 DRJ 345 : (1995) 60 ECR 193 : (1995) 76 ELT 9
High Courts07 Oct 1994Dismissed
Sunair Hotels Ltd. Vs N.D.M.C. and Another
Delhi High Court · (1994) 56 DLT 177
Constitution of India, 1950 — Article 14, 226
High Courts07 Oct 1994
M.L. Dalmiya and Co. Ltd. Vs International Airport Authority of India
Delhi High Court · (1994) 4 AD 437 : (1994) 2 ARBLR 520 : (1994) 31 DRJ 537
Arbitration Act, 1940 — Section 30
High Courts07 Oct 1994
WWF International Vs Mahavir Spinning Mills Ltd.
Delhi High Court · (1994) 4 AD 730 : (1994) 56 DLT 271 : (1993) 31 DRJ 413
High Courts07 Oct 1994
M/s. M.L. Dalmiya and Co. Ltd. Vs International Airport Authority of India
Delhi High Court · (1994) 4 AD 437 : (1994) 2 ARBLR 520 : (1994) 31 DRJ 537
High Courts07 Oct 1994
Ram Kumar Tyagi Vs The State and another
Delhi High Court · (1994) 4 AD 878 : (1995) CriLJ 1877 : (1994) 3 Crimes 1037 : (1994) 56 DLT 253 : (1994) 31 DRJ 262 : (1995) ILR Delhi 52 : (1995) 2 RCR(Criminal) 730